Showing 18706 - 18720 of 41947 judgements
01 May 2006
Supreme Court
2 pages
BISHNU PRASAD DASH Vs RAJ KUMAR AGARWAL .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002402-002402 / 2006
Diary number: 4156 / 2005
Advocates: Vs ABHISTH KUMAR

01 May 2006
Supreme Court
4 pages
ACHAL MISRA Vs RAMA SHANKER SINGH

Bench: S.B. SINHA,TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003322-003322 / 1998
Diary number: 8168 / 1997
Advocates: Vs MANOJ SWARUP AND CO.

01 May 2006
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs NAGPUR DISTILLERS, NAGPUR

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002381-002381 / 2006
Diary number: 9918 / 2005
Advocates: RAVINDRA KESHAVRAO ADSURE Vs V. D. KHANNA

01 May 2006
Supreme Court
3 pages
RAJ SINGH Vs ACHAL MISHRA .

Bench: S.B. SINHA,TARUN CHATTERJEE,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002379-002379 / 2006
Diary number: 24528 / 2005
Advocates: MANOJ SWARUP AND CO. Vs SUNIL KUMAR JAIN

01 May 2006
Supreme Court
7 pages
MERCANTILE BANK LTD., BOMBAY Vs THE COMMR.OF INCOME-TAX BOMBAY CITY-III

Bench: RUMA PAL,DALVEER BHANDARI
Case number: C.A. No.-000310-000310 / 2001
Diary number: 13324 / 1999
Advocates: Vs B. V. BALARAM DAS

28 April 2006
Supreme Court
15 pages
M/S.SUNRISE ASSOCIATES Vs GOVT.OF NCT OF DELHI

Bench: Ruma Pal , B.N. Srikrishna , S.H. Kapadia , Tarun Chatterjee , P.P. Naolekar
Case number: C.A. No.-004552-004552 / 1998
Diary number: 12661 / 1998
Advocates: BHARGAVA V. DESAI Vs ANIL KATIYAR

28 April 2006
Supreme Court
4 pages
HARYANA STATE ELECTRICITY BOARD Vs MAM CHAND

Case number: C.A. No.-002325-002325 / 2006
Diary number: 15735 / 2005

28 April 2006
Supreme Court
9 pages
UNION OF INDIA Vs M/S. MILLENIUM MUMBAI BROADCAST PVT. LTD

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-001150-001150 / 2006
Diary number: 295 / 2006
Advocates: Vs PRASHANT KUMAR

28 April 2006
Supreme Court
7 pages
OSWAL WOOLLEN MILLS LTD. Vs PUNJAB STATE ELECTRICITY BOARD

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002335-002335 / 2006
Diary number: 1326 / 2005
Advocates: Vs RAJIV NANDA

28 April 2006
Supreme Court
5 pages
NEW INDIA ASSURANCE CO. LTD. Vs HARSHADBHAI AMRUTBHAI MODHIYA

Bench: S.B. SINHA
Case number: C.A. No.-002333-002333 / 2006
Diary number: 18230 / 2005
Advocates: Vs ABHIJAT P. MEDH

28 April 2006
Supreme Court
15 pages
ICICI BANK LTD. Vs SIDCO LEATHERS LTD. .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002332-002332 / 2006
Diary number: 23485 / 2004
Advocates: GAGRAT AND CO Vs M. T. GEORGE

28 April 2006
Supreme Court
4 pages
SURENDRA SINGH @ BITTU Vs STATE OF UTTARANCHAL

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000501-000501 / 2006
Diary number: 24243 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs D. BHARATHI REDDY

28 April 2006
Supreme Court
18 pages
INDU SHEKHAR SINGH Vs STATE OF U.P. .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-006960-006960 / 2005
Diary number: 15495 / 2003
Advocates: Vs PUNAM KUMARI

28 April 2006
Supreme Court
15 pages
P.D. AGRAWAL Vs STATE BANK OF INDIA .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-007686-007686 / 2004
Diary number: 5857 / 2004
Advocates: Vs SANJAY KAPUR

28 April 2006
Supreme Court
2 pages
NEW INDIA ASSURANCE CO. LTD. Vs HARSHADBHAI AMRUTBHAI MODHIYA

Case number: C.A. No.-002333-002333 / 2006
Diary number: 18230 / 2005
Advocates: Vs ABHIJAT P. MEDH