Showing 18691 - 18705 of 41947 judgements
03 May 2006
Supreme Court
27 pages
INDERPREET SINGH KAHLON Vs STATE OF PUNJAB .

Case number: C.A. No.-003411-003421 / 2005
Diary number: 15918 / 2003
Advocates: MANOJ SWARUP Vs AJAY PAL

03 May 2006
Supreme Court
8 pages
ADITYAPUR INDUSTRIAL AREA DEV. AUTHORITY Vs UNION OF INDIA .

Case number: C.A. No.-006382-006382 / 2003
Diary number: 14400 / 2003
Advocates: PRASHANT CHAUDHARY Vs B. V. BALARAM DAS

03 May 2006
Supreme Court
18 pages
INDERPREET SINGH KAHLON Vs STATE OF PUNJAB .

Bench: DALVEER BHANDARI
Case number: C.A. No.-003411-003421 / 2005
Diary number: 15918 / 2003
Advocates: MANOJ SWARUP Vs AJAY PAL

03 May 2006
Supreme Court
3 pages
NAVDEEP Vs STATE OF PUNJAB .

Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-002447-002447 / 2006
Diary number: 21112 / 2004
Advocates: Vs ARUN K. SINHA

03 May 2006
Supreme Court
7 pages
SAHEBRAO Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: Crl.A. No.-001507-001507 / 2005
Diary number: 14787 / 2005
Advocates: NARESH KUMAR Vs V. N. RAGHUPATHY

03 May 2006
Supreme Court
2 pages
JAIPUR DEVT.AUTHORITY,JAIPUR Vs SHYAM BIHARI SHARMA

Case number: C.A. No.-004449-004449 / 2006
Diary number: 21742 / 2006
Advocates: Vs SHOBHA

02 May 2006
Supreme Court
6 pages
PREM SINGH Vs BIRBAL .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002412-002412 / 2006
Diary number: 22135 / 2002
Advocates: Vs LALITA KAUSHIK

02 May 2006
Supreme Court
5 pages
HARYANA STATE ELECTRONICS DEV. CORPN. Vs MAMNI

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002410-002410 / 2006
Diary number: 13003 / 2004
Advocates: KAVEETA WADIA Vs RANBIR SINGH YADAV

02 May 2006
Supreme Court
6 pages
NAGAR MAHAPALIKA(NOW MUNCIPAL CORPN.) Vs STATE OF U.P. .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002411-002411 / 2006
Diary number: 18438 / 2004
Advocates: Vs SUDHIR KUMAR GUPTA

02 May 2006
Supreme Court
13 pages
A. JITENDERNATH Vs JUBILEE HILLS COOP. HOUSE BLD.SOC.&ANR

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-000306-000307 / 2005
Diary number: 15948 / 2002
Advocates: A. RAGHUNATH Vs Y. RAJA GOPALA RAO

02 May 2006
Supreme Court
2 pages
U.O.I. Vs BASHIR AHMED

Case number: C.A. No.-004052-004053 / 2004
Diary number: 12061 / 2003
Advocates: SUSHMA SURI Vs P. D. SHARMA

02 May 2006
Supreme Court
8 pages
I.I.T., KANPUR Vs UMESH CHANDRA .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002414-002414 / 2006
Diary number: 4698 / 2006
Advocates: NIKHIL NAYYAR Vs E. C. VIDYA SAGAR

02 May 2006
Supreme Court
7 pages
NAUTAM PRAKASH D.G.S.V.C.,VADTAL Vs K.K. THAKKAR .

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002409-002409 / 2006
Diary number: 982 / 2003
Advocates: Vs V. N. RAGHUPATHY

02 May 2006
Supreme Court
5 pages
ANIL RISHI Vs GURBAKSH SINGH

Bench: S.B. SINHA,P.K. BALASUBRAMANYAN
Case number: C.A. No.-002413-002413 / 2006
Diary number: 4709 / 2006
Advocates: A. P. MOHANTY Vs K J JOHN AND CO

02 May 2006
Supreme Court
4 pages
DUDHGANGA VIKAS SEVA SANSTHA MARYADIT Vs DISTT. COLLECTOR, KOLHAPUR .

Case number: C.A. No.-002122-002122 / 2006
Diary number: 2253 / 2006
Advocates: Vs NARESH KUMAR