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03 May 2006
Supreme Court 27 pages INDERPREET SINGH KAHLON Vs STATE OF PUNJAB .
Case number: C.A. No.-003411-003421 / 2005 |
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03 May 2006
Supreme Court 8 pages ADITYAPUR INDUSTRIAL AREA DEV. AUTHORITY Vs UNION OF INDIA .
Case number: C.A. No.-006382-006382 / 2003 |
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03 May 2006
Supreme Court 18 pages INDERPREET SINGH KAHLON Vs STATE OF PUNJAB .
Bench: DALVEER BHANDARI |
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03 May 2006
Supreme Court 3 pages NAVDEEP Vs STATE OF PUNJAB .
Bench: ARIJIT PASAYAT,R.V. RAVEENDRAN |
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03 May 2006
Supreme Court 7 pages SAHEBRAO Vs STATE OF MAHARASHTRA
Bench: S.B. SINHA,P.P. NAOLEKAR |
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03 May 2006
Supreme Court 2 pages JAIPUR DEVT.AUTHORITY,JAIPUR Vs SHYAM BIHARI SHARMA
Case number: C.A. No.-004449-004449 / 2006 |
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02 May 2006
Supreme Court 6 pages PREM SINGH Vs BIRBAL .
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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02 May 2006
Supreme Court 5 pages HARYANA STATE ELECTRONICS DEV. CORPN. Vs MAMNI
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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02 May 2006
Supreme Court 6 pages NAGAR MAHAPALIKA(NOW MUNCIPAL CORPN.) Vs STATE OF U.P. .
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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02 May 2006
Supreme Court 13 pages A. JITENDERNATH Vs JUBILEE HILLS COOP. HOUSE BLD.SOC.&ANR
Bench: S.B. SINHA,P.P. NAOLEKAR |
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02 May 2006
Supreme Court 2 pages U.O.I. Vs BASHIR AHMED
Case number: C.A. No.-004052-004053 / 2004 |
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02 May 2006
Supreme Court 8 pages I.I.T., KANPUR Vs UMESH CHANDRA .
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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02 May 2006
Supreme Court 7 pages NAUTAM PRAKASH D.G.S.V.C.,VADTAL Vs K.K. THAKKAR .
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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02 May 2006
Supreme Court 5 pages ANIL RISHI Vs GURBAKSH SINGH
Bench: S.B. SINHA,P.K. BALASUBRAMANYAN |
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02 May 2006
Supreme Court 4 pages DUDHGANGA VIKAS SEVA SANSTHA MARYADIT Vs DISTT. COLLECTOR, KOLHAPUR .
Case number: C.A. No.-002122-002122 / 2006 |