UMA MAHESHWARI Vs K. SANKAR RAO
Case number: T.P.(C) No.-000489-000489 / 2005
Diary number: 11601 / 2005
Advocates: Vs
B. K. SATIJA
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CASE NO.: Transfer Petition (civil) 489 of 2005
PETITIONER: UMA MAHESHWARI
RESPONDENT: K. SANKAR RAO
DATE OF JUDGMENT: 11/02/2008
BENCH: TARUN CHATTERJEE & H.S.BEDI
JUDGMENT: JUDGMENT O R D E R
TRANSFER PETITION (C) NO. 489 OF 2005
This petition has been filed to transfer the Matrimonial Case No.78/2004 ent itled S.Sankar Rao vs. Smt.Uma Maheshwari, pending before the Principal Judge, Family Court, Jamashedpur, Jharkhand to the District Court at Bhubaneshwar, Orissa. Considering the fact that the petitioner-wife is having two minor children of seven and eight years respectively, we are of the view that Matrimonial Case No.78/2004 entitled S.Sankar Rao vs. Smt.Uma Maheshwari, pending before the Principal Judge, Family Court, Jamashedpur, Jharkhand be transferred to t he Family Court at Bhubaneshwar, Orissa. We order accordingly. The Transfer Petition is allowe d accordingly.