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CASE NO.: Writ Petition (civil)  202 of 1995

PETITIONER: T.N. Godavarman Thirumulpad

RESPONDENT: Union of India & Ors

DATE OF JUDGMENT: 21/02/2008

BENCH: CJI K G Balakrishnan, Dr. ARIJIT PASAYAT & S.H. KAPADIA

JUDGMENT: JUDGMENT

O R D E R

I.A. NO. 2016 OF 2007 IN WRIT PETITION (C) NO. 202 OF 1995

1.      We have considered the suggestions given by learned  Solicitor General and learned Amicus Curiae regarding the  constitution of the Central Empowered Committee. The  composition of CEC shall be as follows:

(1)     Shri P.B. Jayakrishnan, Chairman (2)     Shri P.R. Mohanty, Director General of Forests, MoEF (3)     Shri M.K. Jiwrajka, Member Secretary (4)     Shri S.K. Patnaik (5)     Dr. M.K. Mathew (6)     Shri Mahendar Vyas (7)     Shri Sanjeev Chaddha (Deputy Secretary)

2.      Shri M.K. Jiwrajka is on deputation as of today as he  belongs to the cadre of the Forest Officials in the State of  Maharashtra which deputation is ordered to be continued till  31.3.2009.  

3.      Term of office of CEC would be three years or until  further orders, whichever is earlier.