Showing 15781 - 15795 of 41947 judgements
26 February 2008
Supreme Court
4 pages
NATIONAL INSURANCE CO.LTD. Vs SEHTIA SHOES

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001602-001602 / 2008
Diary number: 11929 / 2005
Advocates: B. K. SATIJA Vs SAHARYA & CO.

26 February 2008
Supreme Court
3 pages
SCOTTS ENGINEERING, BANGALORE Vs RAJESH P. SURANA .

Case number: C.A. No.-008505-008505 / 2001
Diary number: 8222 / 2001
Advocates: LAKSHMI RAMAN SINGH Vs A. T. M. SAMPATH

26 February 2008
Supreme Court
4 pages
STATE OF PUNJAB Vs HARI SINGH

Case number: C.A. No.-008156-008156 / 2001
Diary number: 12294 / 2001
Advocates: AJAY PAL Vs JAGJIT SINGH CHHABRA

26 February 2008
Supreme Court
7 pages
J. RAMULU Vs STATE OF A.P.

Bench: P. P. NAOLEKAR,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000758-000758 / 2006
Diary number: 10383 / 2006
Advocates: NAVEEN R. NATH Vs D. BHARATHI REDDY

26 February 2008
Supreme Court
10 pages
UMESH CHALLIYIL Vs K.P.RAJENDRAN

Bench: A.K.MATHUR,ALTAMAS KABIR
Case number: C.A. No.-000598-000598 / 2007
Diary number: 3146 / 2007
Advocates: HIMINDER LAL Vs P. S. SUDHEER

26 February 2008
Supreme Court
1 pages
STATE OF HARYANA Vs KEWAL KRISHAN NAGPAL .

Case number: C.A. No.-002624-002624 / 2002
Diary number: 1320 / 2001
Advocates: T. V. GEORGE Vs G. K. BANSAL

26 February 2008
Supreme Court
1 pages
ARUN CHANDRA DAS MAZUMDAR Vs ABDUL NOOR BARBHUIYA(DEAD)BY LRS..

Case number: C.A. No.-002901-002901 / 2002
Diary number: 15283 / 2000
Advocates: SOMNATH MUKHERJEE Vs

26 February 2008
Supreme Court
1 pages
M/S.BHARATH ENGGNG.SERVICE TECHNO.& CO. Vs EX.ENGINNER KABINI CANAL DIVISION

Case number: C.A. No.-004683-004683 / 2004
Diary number: 23491 / 2003
Advocates: ANUPAM LAL DAS Vs HETU ARORA SETHI

26 February 2008
Supreme Court
1 pages
CHHAGAN LAL (D) BY LRS. Vs KAMAL CHAND (D) BY LRS. .

Case number: C.A. No.-001638-001638 / 2008
Diary number: 31473 / 2006
Advocates: Vs JYOTI MENDIRATTA

26 February 2008
Supreme Court
1 pages
SAINIK SECURITY Vs SHEELA BAI .

Case number: SLP(C) No.-008263-008263 / 2007
Diary number: 12899 / 2007
Advocates: Vs NIRAJ SHARMA

26 February 2008
Supreme Court
2 pages
PRABIR CHAKRAVARTY Vs STATE OF WEST BENGAL .

Case number: R.P.(C) No.-001562-001562 / 2007
Diary number: 35698 / 2007
Advocates: Vs CHANCHAL KUMAR GANGULI

26 February 2008
Supreme Court
1 pages
STATE OF HARYANA Vs KEWAL KRISHAN NAGPAL .

Case number: C.A. No.-002624-002624 / 2002
Diary number: 1320 / 2001
Advocates: T. V. GEORGE Vs G. K. BANSAL

26 February 2008
Supreme Court
6 pages
PRABIR CHAKRAVARTY Vs STATE OF WEST BENGAL .

Case number: R.P.(C) No.-001562-001562 / 2007
Diary number: 35698 / 2007
Advocates: Vs CHANCHAL KUMAR GANGULI

26 February 2008
Supreme Court
3 pages
Abdulsattar Yusufbhai Qureshi & Ors Vs State of Gujarat

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Appeal (civil) 583 of 2002

25 February 2008
Supreme Court
21 pages
GOVERNMENT OF A.P. Vs P. LAXMI DEVI

Bench: H.K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-008270-008270 / 2001
Diary number: 16313 / 2001
Advocates: T. V. GEORGE Vs