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28 February 2008
Supreme Court 4 pages M/S GOA CARBON LIMITED Vs COMMR.OF TRADE TAX
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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28 February 2008
Supreme Court 1 pages STATE OF PUNJAB Vs BASSO
Case number: C.A. No.-003748-003748 / 2002 |
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28 February 2008
Supreme Court 1 pages BHARAT SAH Vs BIREN KUMAR SAH
Case number: C.A. No.-003946-003946 / 2002 |
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28 February 2008
Supreme Court 1 pages SOUKAT Vs MAHINDRA & MAHINDRA LTD. .
Case number: C.A. No.-004020-004020 / 2002 |
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28 February 2008
Supreme Court 2 pages ZILA PARISHAD AURANGABAD Vs MIRZA MAHMOOD (D) BY LRS. .
Case number: C.A. No.-004065-004065 / 2002 |
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28 February 2008
Supreme Court 2 pages COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. SCAN SYNTHETICS LTD.
Case number: C.A. No.-004246-004246 / 2002 |
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28 February 2008
Supreme Court 3 pages NEW INDIA ASS. CO. LTD. Vs GIRIBALA KALITA .
Case number: C.A. No.-005365-005365 / 2001 |
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28 February 2008
Supreme Court 2 pages Ghanshyam G. Khanchandani Vs Mohandas C. Gurdasani
Case number: Appeal (civil) 6082 of 2006 |
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28 February 2008
Supreme Court 2 pages A.P.BANK DEPOSIT COLLECTORS ASSOCIATION & ANR. Vs STATE BANK OF INDIA & ANR.
Case number: Transfer Case (civil) 79 of 2005 |
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27 February 2008
Supreme Court 16 pages STATE OF WEST BENGAL Vs MAHUA SARKAR
Bench: ARIJIT PASAYAT,P. SATHASIVAM, , , |
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27 February 2008
Supreme Court 11 pages VIDYODAYA TRUST Vs MOHAN PRASAD R .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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27 February 2008
Supreme Court 2 pages PRABHU DAYAL Vs SADHAN SAHKARI SAMITI MUJURI V.K.P.
Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA |
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27 February 2008
Supreme Court 5 pages UTTARANCHAL TRANSPORT CORPN. Vs SANJAY KUMAR NAUTIYAL
Bench: DR. ARIJIT PASAYAT,D.K. JAIN |
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27 February 2008
Supreme Court 5 pages COMMNR. OF INCOME TAX, CHENNAI Vs M/S. BILAHARI INVESTMENT P. LTD.
Bench: S. H. KAPADIA,B. SUDERSHAN REDDY |
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27 February 2008
Supreme Court 8 pages THE GOVT. OF AP Vs P. BHASKAR .
Bench: CJI K.G. BALAKRISHNAN,D.K. JAIN |