Showing 15751 - 15765 of 41947 judgements
28 February 2008
Supreme Court
4 pages
M/S GOA CARBON LIMITED Vs COMMR.OF TRADE TAX

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001660-001660 / 2008
Diary number: 3686 / 2007
Advocates: T. MAHIPAL Vs GUNNAM VENKATESWARA RAO

28 February 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs BASSO

Case number: C.A. No.-003748-003748 / 2002
Diary number: 5432 / 2002
Advocates: AJAY PAL Vs RR-EX-PARTE

28 February 2008
Supreme Court
1 pages
BHARAT SAH Vs BIREN KUMAR SAH

Case number: C.A. No.-003946-003946 / 2002
Diary number: 22533 / 2001
Advocates: RAKHI RAY Vs K. N. RAI

28 February 2008
Supreme Court
1 pages
SOUKAT Vs MAHINDRA & MAHINDRA LTD. .

Case number: C.A. No.-004020-004020 / 2002
Diary number: 9160 / 2002
Advocates: P. NARASIMHAN Vs RAJIV NANDA

28 February 2008
Supreme Court
2 pages
ZILA PARISHAD AURANGABAD Vs MIRZA MAHMOOD (D) BY LRS. .

Case number: C.A. No.-004065-004065 / 2002
Diary number: 1135 / 2001
Advocates: SHIVAJI M. JADHAV Vs YASH PAL DHINGRA

28 February 2008
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. SCAN SYNTHETICS LTD.

Case number: C.A. No.-004246-004246 / 2002
Diary number: 11688 / 2002
Advocates: B. KRISHNA PRASAD Vs ASHOK KUMAR SINGH

28 February 2008
Supreme Court
3 pages
NEW INDIA ASS. CO. LTD. Vs GIRIBALA KALITA .

Case number: C.A. No.-005365-005365 / 2001
Diary number: 11678 / 2000
Advocates: M. K. DUA Vs SHIVAJI M. JADHAV

28 February 2008
Supreme Court
2 pages
Ghanshyam G. Khanchandani Vs Mohandas C. Gurdasani

Case number: Appeal (civil) 6082 of 2006

28 February 2008
Supreme Court
2 pages
A.P.BANK DEPOSIT COLLECTORS ASSOCIATION & ANR. Vs STATE BANK OF INDIA & ANR.

Case number: Transfer Case (civil) 79 of 2005

27 February 2008
Supreme Court
16 pages
STATE OF WEST BENGAL Vs MAHUA SARKAR

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-000991-000991 / 2002
Diary number: 9931 / 2001
Advocates: SATISH VIG Vs

27 February 2008
Supreme Court
11 pages
VIDYODAYA TRUST Vs MOHAN PRASAD R .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001633-001633 / 2008
Diary number: 5119 / 2007
Advocates: LAWYER S KNIT & CO Vs A. RAGHUNATH

27 February 2008
Supreme Court
2 pages
PRABHU DAYAL Vs SADHAN SAHKARI SAMITI MUJURI V.K.P.

Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006227-006227 / 2004
Diary number: 20230 / 2003
Advocates: RAMESHWAR PRASAD GOYAL Vs PRAVEEN SWARUP

27 February 2008
Supreme Court
5 pages
UTTARANCHAL TRANSPORT CORPN. Vs SANJAY KUMAR NAUTIYAL

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-000696-000696 / 2006
Diary number: 27284 / 2005
Advocates: JATINDER KUMAR BHATIA Vs

27 February 2008
Supreme Court
5 pages
COMMNR. OF INCOME TAX, CHENNAI Vs M/S. BILAHARI INVESTMENT P. LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001625-001625 / 2008
Diary number: 9518 / 2007
Advocates: B. V. BALARAM DAS Vs P. N. RAMALINGAM

27 February 2008
Supreme Court
8 pages
THE GOVT. OF AP Vs P. BHASKAR .

Bench: CJI K.G. BALAKRISHNAN,D.K. JAIN
Case number: C.A. No.-001617-001618 / 2008
Diary number: 60673 / 2005
Advocates: T. V. GEORGE Vs VENKATESWARA RAO ANUMOLU