Showing 15736 - 15750 of 41947 judgements
29 February 2008
Supreme Court
2 pages
RAVI PRAKASH AGARWAL Vs RAJESH PRASAD AGARWAL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001668-001668 / 2008
Diary number: 23926 / 2006
Advocates: Vs SHRISH KUMAR MISRA

29 February 2008
Supreme Court
4 pages
BECHARBHAI S PRAJAPATI Vs STATE OF GUJARAT

Bench: DR. ARIJIT PASAYAT,J.M. PANCHAL
Case number: Crl.A. No.-000408-000408 / 2008
Diary number: 29093 / 2007
Advocates: ANIRUDDHA P. MAYEE Vs HEMANTIKA WAHI

29 February 2008
Supreme Court
4 pages
NATIONAL INSURANCE CO. LTD Vs PREMA DEVI

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001667-001667 / 2008
Diary number: 3747 / 2004
Advocates: P. N. PURI Vs

29 February 2008
Supreme Court
2 pages
KENDRIYA VIDYALAYA SANGATHAN Vs SATBIR SINGH MAHLA

Bench: H.K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-001666-001666 / 2008
Diary number: 6843 / 2006
Advocates: S. RAJAPPA Vs SUSHIL BALWADA

29 February 2008
Supreme Court
6 pages
PURAN RAM Vs BHAGURAM

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-001673-001673 / 2008
Diary number: 16758 / 2005
Advocates: Vs SUSHIL KUMAR JAIN

29 February 2008
Supreme Court
4 pages
NATIONAL INSURANCE CO. LTD Vs PREMA DEVI

Case number: C.A. No.-001667-001667 / 2008
Diary number: 3747 / 2004
Advocates: P. N. PURI Vs

29 February 2008
Supreme Court
1 pages
BILAL NOORMIYA SHEIKH Vs STATE OF GUJARAT

Case number: Crl.A. No.-000412-000412 / 2008
Diary number: 25747 / 2007
Advocates: Vs HEMANTIKA WAHI

29 February 2008
Supreme Court
1 pages
STATE OF UTTARANCHAL Vs KAILASH MOTORS

Case number: C.A. No.-001695-001695 / 2008
Diary number: 2439 / 2007
Advocates: P. N. GUPTA Vs

29 February 2008
Supreme Court
1 pages
CHITRA Vs DEEPAK K. RANGACHAR

Case number: T.P.(C) No.-000401-000401 / 2007
Diary number: 16703 / 2007
Advocates: Vs BALAJI SRINIVASAN

29 February 2008
Supreme Court
1 pages
NISHA KASHYAP Vs ROHIT KASHYAP

Case number: T.P.(C) No.-000552-000552 / 2007
Diary number: 22920 / 2007

29 February 2008
Supreme Court
1 pages
STATE OF CHHATTISGARH Vs S.J.SHRIVASTAV

Case number: C.A. No.-001692-001692 / 2008
Diary number: 895 / 2008
Advocates: ANIRUDDHA P. MAYEE Vs

29 February 2008
Supreme Court
1 pages
JASMEET KAUR Vs JASPREET SINGH

Case number: T.P.(C) No.-000355-000355 / 2007
Diary number: 12188 / 2007
Advocates: Vs T. V. GEORGE

28 February 2008
Supreme Court
6 pages
C.C.T. ORISSA Vs INDIAN EXPLOSIVES LTD.

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: C.A. No.-005123-005123 / 2005
Diary number: 14742 / 2005
Advocates: KIRTI RENU MISHRA Vs G. RAMAKRISHNA PRASAD

28 February 2008
Supreme Court
4 pages
M/S.KALIDAS SHEET METAL INDUSTRIES P LTD Vs STATE OF KERALA

Bench: ASHOK BHAN,J.M. PANCHAL
Case number: C.A. No.-002789-002789 / 2002
Diary number: 63140 / 2002
Advocates: Vs P. V. DINESH

28 February 2008
Supreme Court
2 pages
VIJAY KUMAR KARWA Vs OFFICIAL LIQUIDATOR, ROHTAS INDS. LTD.

Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001661-001661 / 2008
Diary number: 15850 / 2007
Advocates: AMIT PAWAN Vs DEVASHISH BHARUKA