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27 February 2008
Supreme Court 2 pages AKHILESH KUMAR SINGH Vs STATE OF U.P.TH. D.G.C.(CRL)
Bench: CJI K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN |
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27 February 2008
Supreme Court 3 pages RAMESH KUMAR Vs STATE OF HARYANA
Bench: S.B. SINHA,V.S. SIRPURKAR |
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27 February 2008
Supreme Court 19 pages SADANANDA HALO Vs MOMTAZ ALI SHEIKH .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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27 February 2008
Supreme Court 2 pages A.P.S.R.T.C.MUSHEERABAD Vs SARVARUNNISA BEGUM
Case number: C.A. No.-001616-001616 / 2008 |
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27 February 2008
Supreme Court 2 pages M.M.T.C. LTD. Vs M/S. H.J. BAKER & BROS. INC.
Case number: C.A. No.-001301-001301 / 2002 |
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27 February 2008
Supreme Court 1 pages A.P.S.R.T.C. Vs K. RAGHU
Case number: C.A. No.-003608-003608 / 2002 |
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27 February 2008
Supreme Court 1 pages STATE OF WEST BENGAL Vs SAHA & CO.
Case number: C.A. No.-003763-003763 / 2002 |
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27 February 2008
Supreme Court 1 pages DHONDE BAJIRAO BALU Vs NANDKUMAR SHRIRANG JADHAV .
Case number: C.A. No.-003736-003736 / 2001 |
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27 February 2008
Supreme Court 1 pages PALA JHANGOLA VIKAS SAMITI Vs CUSTODIAN GEN. OF AVACUEE PROPERTY&ORS
Case number: C.A. No.-006514-006514 / 2001 |
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27 February 2008
Supreme Court 1 pages RAMESHWAR RAM Vs STATE OF BIHAR .
Case number: C.A. No.-007070-007070 / 2001 |
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27 February 2008
Supreme Court 1 pages DHARAMSHALA SUTHRA Vs ADMINISTRATOR, MUNICIPAL COMMITTEE &ANR.
Case number: C.A. No.-008064-008064 / 2001 |
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27 February 2008
Supreme Court 2 pages STATE BANK OF INDIA Vs MELA RAM .
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |
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27 February 2008
Supreme Court 1 pages CARBORUDUM UNIVERSAL LTD. Vs DIR.GENERAL,INVESTIGATION & REGISTRATION
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |
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27 February 2008
Supreme Court 2 pages P.S. SASIDHARAN Vs VIJAYA SHAKAR
Case number: Crl.A. No.-000422-000422 / 2009 |
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26 February 2008
Supreme Court 7 pages SILVEY Vs ARUN VARGHESE
Bench: ARIJIT PASAYAT,P. SATHASIVAM, , , |