Showing 15766 - 15780 of 41947 judgements
27 February 2008
Supreme Court
2 pages
AKHILESH KUMAR SINGH Vs STATE OF U.P.TH. D.G.C.(CRL)

Bench: CJI K.G. BALAKRISHNAN,R.V. RAVEENDRAN,D.K. JAIN
Case number: Crl.A. No.-000399-000399 / 2008
Diary number: 2830 / 2006
Advocates: Vs K. K. MOHAN

27 February 2008
Supreme Court
3 pages
RAMESH KUMAR Vs STATE OF HARYANA

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-000398-000398 / 2008
Diary number: 27014 / 2006
Advocates: NIKILESH RAMACHANDRAN Vs T. V. GEORGE

27 February 2008
Supreme Court
19 pages
SADANANDA HALO Vs MOMTAZ ALI SHEIKH .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001609-001609 / 2008
Diary number: 2976 / 2007
Advocates: JAI PRAKASH PANDEY Vs CORPORATE LAW GROUP

27 February 2008
Supreme Court
2 pages
A.P.S.R.T.C.MUSHEERABAD Vs SARVARUNNISA BEGUM

Case number: C.A. No.-001616-001616 / 2008
Diary number: 14509 / 2005
Advocates: D. MAHESH BABU Vs T. V. GEORGE

27 February 2008
Supreme Court
2 pages
M.M.T.C. LTD. Vs M/S. H.J. BAKER & BROS. INC.

Case number: C.A. No.-001301-001301 / 2002
Diary number: 22208 / 2001
Advocates: K J JOHN AND CO Vs

27 February 2008
Supreme Court
1 pages
A.P.S.R.T.C. Vs K. RAGHU

Case number: C.A. No.-003608-003608 / 2002
Diary number: 15446 / 2001
Advocates: G. RAMAKRISHNA PRASAD Vs

27 February 2008
Supreme Court
1 pages
STATE OF WEST BENGAL Vs SAHA & CO.

Case number: C.A. No.-003763-003763 / 2002
Diary number: 14309 / 2001
Advocates: AVIJIT BHATTACHARJEE Vs

27 February 2008
Supreme Court
1 pages
DHONDE BAJIRAO BALU Vs NANDKUMAR SHRIRANG JADHAV .

Case number: C.A. No.-003736-003736 / 2001
Diary number: 6807 / 2001
Advocates: C. G. SOLSHE Vs VISHWAJIT SINGH

27 February 2008
Supreme Court
1 pages
PALA JHANGOLA VIKAS SAMITI Vs CUSTODIAN GEN. OF AVACUEE PROPERTY&ORS

Case number: C.A. No.-006514-006514 / 2001
Diary number: 13172 / 1999
Advocates: SHEKHAR PRIT JHA Vs

27 February 2008
Supreme Court
1 pages
RAMESHWAR RAM Vs STATE OF BIHAR .

Case number: C.A. No.-007070-007070 / 2001
Diary number: 18781 / 2000
Advocates: AKHILESH KUMAR PANDEY Vs AJAY CHOUDHARY

27 February 2008
Supreme Court
1 pages
DHARAMSHALA SUTHRA Vs ADMINISTRATOR, MUNICIPAL COMMITTEE &ANR.

Case number: C.A. No.-008064-008064 / 2001
Diary number: 15123 / 2001
Advocates: Vs UGRA SHANKAR PRASAD

27 February 2008
Supreme Court
2 pages
STATE BANK OF INDIA Vs MELA RAM .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-007520-007520 / 2001
Diary number: 18087 / 2000
Advocates: ANIL KUMAR SANGAL Vs ABHA JAIN

27 February 2008
Supreme Court
1 pages
CARBORUDUM UNIVERSAL LTD. Vs DIR.GENERAL,INVESTIGATION & REGISTRATION

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-007487-007487 / 2001
Diary number: 16100 / 2001
Advocates: RAJAN NARAIN Vs SHREEKANT N. TERDAL

27 February 2008
Supreme Court
2 pages
P.S. SASIDHARAN Vs VIJAYA SHAKAR

Case number: Crl.A. No.-000422-000422 / 2009
Diary number: 26650 / 2005
Advocates: DINESH KUMAR GARG Vs V. N. RAGHUPATHY

26 February 2008
Supreme Court
7 pages
SILVEY Vs ARUN VARGHESE

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-000830-000830 / 2002
Diary number: 21677 / 2001
Advocates: T. G. NARAYANAN NAIR Vs ROMY CHACKO