Showing 15706 - 15720 of 41947 judgements
04 March 2008
Supreme Court
3 pages
K.P. JOSEPH Vs UNION OF INDIA .

Case number: C.A. No.-001750-001750 / 2008
Diary number: 15927 / 2007
Advocates: ANAGHA S. DESAI Vs D. S. MAHRA

04 March 2008
Supreme Court
1 pages
GULSHAN PYARALI MAZGAONWALLA Vs ZAHID AHMEDALI MAZGAONWALLA

Case number: C.A. No.-001725-001725 / 2008
Diary number: 26042 / 2006
Advocates: CHANDAN RAMAMURTHI Vs E. C. AGRAWALA

03 March 2008
Supreme Court
8 pages
VINAY D. NAGAR Vs STATE OF RAJASTHAN

Bench: P.P. NAOLEKAR,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000210-000210 / 2007
Diary number: 10377 / 2006
Advocates: SANJAY SHARAWAT Vs

03 March 2008
Supreme Court
4 pages
KAILASH Vs STATE OF RAJASTHAN

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-000416-000416 / 2008
Diary number: 2974 / 2006
Advocates: SHANKAR DIVATE Vs

03 March 2008
Supreme Court
1 pages
SPIE CAPAG Vs UNION OF INDIA

Case number: C.A. No.-001761-001761 / 2008
Diary number: 29138 / 2007
Advocates: Vs B. V. BALARAM DAS

03 March 2008
Supreme Court
1 pages
M/S SHAND PIPE INDUSTRIES LTD. Vs M/S HIND MOSAIC & CEMENT WORKS .

Case number: C.A. No.-001759-001759 / 2008
Diary number: 4908 / 2008
Advocates: M. P. DEVANATH Vs E. C. AGRAWALA

03 March 2008
Supreme Court
1 pages
PUNJAB & SIND BANK Vs KARAM SINGH GREWAL .

Case number: C.A. No.-001760-001760 / 2008
Diary number: 2666 / 2007
Advocates: KAMALDEEP GULATI Vs JAGJIT SINGH CHHABRA

03 March 2008
Supreme Court
1 pages
SUNITA SHARMA Vs UPENDRA KUMAR SHARMA

Case number: T.P.(C) No.-000670-000670 / 2007
Diary number: 22862 / 2007
Advocates: Vs HIMANSHU SHEKHAR

03 March 2008
Supreme Court
1 pages
COMMNR. OF INCOME TAX, NEW DELHI Vs LURGI OEL GAS CHEMIE GMBH

Case number: C.A. No.-001775-001775 / 2006
Diary number: 24000 / 2004
Advocates: Vs KAMAL MOHAN GUPTA

03 March 2008
Supreme Court
1 pages
SHAFIULLAH Vs MOHD.ZAKARIA

Case number: C.A. No.-001796-001796 / 2008
Diary number: 4642 / 2008
Advocates: SHAKIL AHMED SYED Vs M. QAMARUDDIN

03 March 2008
Supreme Court
1 pages
E-FREIGHT INTERNATIONAL LLC Vs MUKHTAR MAHAMUD SHAIKH

Case number: ARBIT.CASE(C) No.-000004-000004 / 2008
Diary number: 33498 / 2007
Advocates: Vs BINA GUPTA

03 March 2008
Supreme Court
1 pages
JAALIM SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-000429-000429 / 2008
Diary number: 24205 / 2007
Advocates: C. L. SAHU Vs

03 March 2008
Supreme Court
1 pages
SANJAI Vs STATE OF U.P.

Case number: Crl.A. No.-000449-000449 / 2008
Diary number: 13618 / 2007
Advocates: RAJESH Vs AJIT SINGH PUNDIR

03 March 2008
Supreme Court
2 pages
VIJAY PAL SINGH Vs YASH PAL

Case number: Crl.A. No.-000451-000453 / 2008
Diary number: 23865 / 2007
Advocates: DINESH KUMAR GARG Vs YASH PAL DHINGRA

03 March 2008
Supreme Court
1 pages
K.B. GOVIND Vs K.G. NAGARAJ

Case number: C.A. No.-001724-001724 / 2008
Diary number: 15095 / 2006
Advocates: ANJANA CHANDRASHEKAR Vs AP & J CHAMBERS