Showing 15151 - 15165 of 41947 judgements
06 May 2008
Supreme Court
14 pages
MOHAMMEDIA COOP.BUILDING SOCIETY LTD. Vs LAKSHMI S.COOP.BUILING SOC.LTD. .

Case number: C.A. No.-003329-003329 / 2008
Diary number: 8274 / 2007
Advocates: Vs K. SHIVRAJ CHOUDHURI

06 May 2008
Supreme Court
3 pages
C.K. PRAHALADA Vs STATE OF KARNATAKA .

Case number: C.A. No.-003325-003325 / 2008
Diary number: 3893 / 2006

06 May 2008
Supreme Court
3 pages
SUDHIR KUMAR RANA Vs SURINDER SINGH .

Case number: C.A. No.-003321-003321 / 2008
Diary number: 7268 / 2007
Advocates: NARESH BAKSHI Vs M. J. PAUL

06 May 2008
Supreme Court
8 pages
TELECOM DISTRICT MANAGER Vs KESHAB DEB

Case number: C.A. No.-003324-003324 / 2008
Diary number: 6759 / 2004
Advocates: ANIL KUMAR TANDALE Vs K. SARADA DEVI

06 May 2008
Supreme Court
7 pages
COCHIN UNIV., SCIENCE & TECH. Vs THOMAS P. JOHN .

Case number: C.A. No.-004159-004159 / 2003
Diary number: 9748 / 2003
Advocates: T. G. NARAYANAN NAIR Vs ROMY CHACKO

06 May 2008
Supreme Court
5 pages
COMMNR. OF INCOME TAX, THIRUVANATHAPURAM Vs JOSEPH VALAKUZHY

Case number: C.A. No.-007750-007750 / 2002
Diary number: 11650 / 2002
Advocates: B. V. BALARAM DAS Vs

06 May 2008
Supreme Court
11 pages
JASWANT SINGH LAMBA Vs HARYANA AGRICULTURAL UNIVERSITY .

Case number: C.A. No.-003323-003323 / 2008
Diary number: 24558 / 2005
Advocates: SURYA KANT Vs SANJAY JAIN

06 May 2008
Supreme Court
5 pages
INDIAN MERCANTILE I.B.ASSN.(TENANTS)&ORS Vs UNION OF INDIA .

Case number: C.A. No.-003334-003334 / 2008
Diary number: 25227 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs LAXMI ARVIND

06 May 2008
Supreme Court
14 pages
KOTIKALAPUDI SUBBA RAO Vs STATE OF A.P.

Case number: Crl.A. No.-000819-000819 / 2008
Diary number: 18845 / 2006
Advocates: BIMAL ROY JAD Vs

06 May 2008
Supreme Court
11 pages
SITARAM AGARWAL Vs SUBARATA CHANDRA @ RAMKRISHNA DHARA &ORS

Case number: C.A. No.-003319-003319 / 2008
Diary number: 9361 / 2005
Advocates: ABHISTH KUMAR Vs SATISH VIG

06 May 2008
Supreme Court
38 pages
M/S. YASHA OVERSEAS Vs COMNR. OF SALES TAX .

Case number: C.A. No.-002155-002155 / 2000
Diary number: 21151 / 1999
Advocates: PRADEEP MISRA Vs D. S. MAHRA

06 May 2008
Supreme Court
1 pages
SANJAY KAPOOR Vs JAGDISH LAL DUA (DEAD) BY LRS.

Case number: C.A. No.-007218-007219 / 2002
Diary number: 5077 / 2000
Advocates: SHIV KUMAR SURI Vs DEBASIS MISRA

06 May 2008
Supreme Court
3 pages
LACHHMAN SINGH (D) BY LRS. Vs HAZARA SINGH (D) BY LRS. .

Case number: C.A. No.-003322-003322 / 2008
Diary number: 31010 / 2006
Advocates: PREM SUNDER JHA Vs MANOJ SWARUP

06 May 2008
Supreme Court
2 pages
TAMILNADU JAI BHARATH MILLS LTD. Vs HONGKONG & SHANGHAI BANKING CORPN. LTD.

Case number: C.A. No.-004931-004931 / 2004
Diary number: 12131 / 2000
Advocates: A. V. RANGAM Vs K. K. MANI

06 May 2008
Supreme Court
2 pages
BABAN Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000882-000882 / 2007
Diary number: 33121 / 2006
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE