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06 May 2008
Supreme Court 14 pages MOHAMMEDIA COOP.BUILDING SOCIETY LTD. Vs LAKSHMI S.COOP.BUILING SOC.LTD. .
Case number: C.A. No.-003329-003329 / 2008 |
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06 May 2008
Supreme Court 3 pages C.K. PRAHALADA Vs STATE OF KARNATAKA .
Case number: C.A. No.-003325-003325 / 2008 |
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06 May 2008
Supreme Court 3 pages SUDHIR KUMAR RANA Vs SURINDER SINGH .
Case number: C.A. No.-003321-003321 / 2008 |
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06 May 2008
Supreme Court 8 pages TELECOM DISTRICT MANAGER Vs KESHAB DEB
Case number: C.A. No.-003324-003324 / 2008 |
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06 May 2008
Supreme Court 7 pages COCHIN UNIV., SCIENCE & TECH. Vs THOMAS P. JOHN .
Case number: C.A. No.-004159-004159 / 2003 |
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06 May 2008
Supreme Court 5 pages COMMNR. OF INCOME TAX, THIRUVANATHAPURAM Vs JOSEPH VALAKUZHY
Case number: C.A. No.-007750-007750 / 2002 |
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06 May 2008
Supreme Court 11 pages JASWANT SINGH LAMBA Vs HARYANA AGRICULTURAL UNIVERSITY .
Case number: C.A. No.-003323-003323 / 2008 |
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06 May 2008
Supreme Court 5 pages INDIAN MERCANTILE I.B.ASSN.(TENANTS)&ORS Vs UNION OF INDIA .
Case number: C.A. No.-003334-003334 / 2008 |
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06 May 2008
Supreme Court 14 pages KOTIKALAPUDI SUBBA RAO Vs STATE OF A.P.
Case number: Crl.A. No.-000819-000819 / 2008 |
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06 May 2008
Supreme Court 11 pages SITARAM AGARWAL Vs SUBARATA CHANDRA @ RAMKRISHNA DHARA &ORS
Case number: C.A. No.-003319-003319 / 2008 |
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06 May 2008
Supreme Court 38 pages M/S. YASHA OVERSEAS Vs COMNR. OF SALES TAX .
Case number: C.A. No.-002155-002155 / 2000 |
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06 May 2008
Supreme Court 1 pages SANJAY KAPOOR Vs JAGDISH LAL DUA (DEAD) BY LRS.
Case number: C.A. No.-007218-007219 / 2002 |
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06 May 2008
Supreme Court 3 pages LACHHMAN SINGH (D) BY LRS. Vs HAZARA SINGH (D) BY LRS. .
Case number: C.A. No.-003322-003322 / 2008 |
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06 May 2008
Supreme Court 2 pages TAMILNADU JAI BHARATH MILLS LTD. Vs HONGKONG & SHANGHAI BANKING CORPN. LTD.
Case number: C.A. No.-004931-004931 / 2004 |
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06 May 2008
Supreme Court 2 pages BABAN Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000882-000882 / 2007 |