Showing 15121 - 15135 of 41947 judgements
08 May 2008
Supreme Court
2 pages
TAMIL NADU TOBACCO CO. LTD. Vs DY. INSPECTOR GENERAL OF POLICE .

Case number: C.A. No.-005542-005544 / 2002
Diary number: 7104 / 2002
Advocates: Vs S. R. SETIA

08 May 2008
Supreme Court
6 pages
SHAMRAO DATTU KUMBHAR Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001396-001396 / 2004
Diary number: 15231 / 2004
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

08 May 2008
Supreme Court
2 pages
UNION OF INDIA Vs D.K. VIJH

Case number: C.A. No.-007352-007352 / 2002
Diary number: 18143 / 2002
Advocates: P. PARMESWARAN Vs RAJIV TYAGI

08 May 2008
Supreme Court
13 pages
STATE OF RAJASTHAN Vs UDAI LAL

Case number: Crl.A. No.-000843-000843 / 2008
Diary number: 8354 / 2006
Advocates: MILIND KUMAR Vs

08 May 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs BALWINDER KAUR .

Case number: C.A. No.-007974-007974 / 2002
Diary number: 63253 / 2002
Advocates: AJAY PAL Vs K. SARADA DEVI

08 May 2008
Supreme Court
13 pages
STATE OF HARYANA Vs GURBAX SINGH(DEAD) BY LRS. & ANR. ETC.

Case number: C.A. No.-002461-002465 / 2000
Diary number: 3879 / 1999
Advocates: T. V. GEORGE Vs BALBIR SINGH GUPTA

08 May 2008
Supreme Court
2 pages
JUGLAL Vs STATE OF HARYANA

Case number: Crl.A. No.-000322-000322 / 2007
Diary number: 5905 / 2007
Advocates: RANBIR SINGH YADAV Vs T. V. GEORGE

08 May 2008
Supreme Court
3 pages
M/S. M.B. PATEL & CO. Vs OIL & NATURAL GAS COMMISSION

Case number: C.A. No.-007340-007340 / 2002
Diary number: 17065 / 2000
Advocates: BINA GUPTA Vs K. R. SASIPRABHU

08 May 2008
Supreme Court
2 pages
UNION OF INDIA Vs D.K. VIJH

Case number: C.A. No.-007352-007352 / 2002
Diary number: 18143 / 2002
Advocates: P. PARMESWARAN Vs RAJIV TYAGI

08 May 2008
Supreme Court
3 pages
MANOJ SINGH Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000847-000847 / 2008
Diary number: 20078 / 2007
Advocates: SHOBHA Vs SUSHIL BALWADA

08 May 2008
Supreme Court
12 pages
MANINDERJIT SINGH BITTA Vs UNION OF INDIA .

Case number: W.P.(C) No.-000510-000510 / 2005
Diary number: 21064 / 2005
Advocates: CHARU MATHUR Vs B. KRISHNA PRASAD

08 May 2008
Supreme Court
1 pages
NATIONAL INSURANCE CO. LTD. Vs BHUKYA TARA .

Case number: C.A. No.-007805-007805 / 2002
Diary number: 21197 / 2001
Advocates: PARMANAND GAUR Vs ANIL KUMAR TANDALE

08 May 2008
Supreme Court
59 pages
P.VENUGOPAL Vs UNION OF INDIA

Case number: W.P.(C) No.-000656-000656 / 2007
Diary number: 34662 / 2007
Advocates: Vs SUSHMA SURI

08 May 2008
Supreme Court
1 pages
AJAY METACHEM LTD. Vs COMMISSIONER ,RANCHI .

Case number: C.A. No.-007655-007655 / 2002
Diary number: 12936 / 2001
Advocates: S. R. SETIA Vs DEBA PRASAD MUKHERJEE

08 May 2008
Supreme Court
1 pages
SAVITHRAMMA Vs DEPUTY COMMNR., MANDYA DISTT. .

Case number: C.A. No.-007894-007894 / 2002
Diary number: 3521 / 2001
Advocates: NAVEEN R. NATH Vs RAJESH MAHALE