Showing 15106 - 15120 of 41947 judgements
08 May 2008
Supreme Court
15 pages
ANDHRA BANK Vs ANDHRA BANK OFFICERS

Case number: C.A. No.-003405-003405 / 2008
Diary number: 17528 / 2006
Advocates: Vs ABHIJIT SENGUPTA

08 May 2008
Supreme Court
15 pages
H.V.NIRMALA Vs KARNATAKA STATE FINANCIAL CORPN.

Case number: C.A. No.-003404-003404 / 2008
Diary number: 17769 / 2006
Advocates: V. N. RAGHUPATHY Vs

08 May 2008
Supreme Court
9 pages
NARESH KAVARCHAND KHATRI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000839-000839 / 2008
Diary number: 3006 / 2007
Advocates: VARINDER KUMAR SHARMA Vs HEMANTIKA WAHI

08 May 2008
Supreme Court
19 pages
M/S DEEPAK AGRO SOLUTION LTD. Vs COMMR.OF CUSTOMS,MAHARASHTRA

Case number: C.A. No.-005210-005210 / 2006
Diary number: 21973 / 2006
Advocates: Vs B. V. BALARAM DAS

08 May 2008
Supreme Court
24 pages
KRISHNAN Vs STATE REP. BY INSPECTOR OF POLICE

Case number: Crl.A. No.-000841-000841 / 2008
Diary number: 15491 / 2006
Advocates: V. N. RAGHUPATHY Vs V. G. PRAGASAM

08 May 2008
Supreme Court
7 pages
UNION OF INDIA Vs M/S RAUNAQ INTERNATIONAL LTD.

Case number: C.A. No.-001151-001152 / 2001
Diary number: 6002 / 2000
Advocates: ANIL KATIYAR Vs T. N. SINGH

08 May 2008
Supreme Court
9 pages
NATIONAL INSURANCE CO.LTD. Vs NITIN KHANDELWAL

Case number: C.A. No.-003409-003409 / 2008
Diary number: 28520 / 2006

08 May 2008
Supreme Court
5 pages
T. KRISHNA REDDY Vs M. BAGI REDDY

Case number: C.A. No.-004384-004385 / 2002
Diary number: 17198 / 2000
Advocates: V. G. PRAGASAM Vs B. SUNITA RAO

08 May 2008
Supreme Court
10 pages
SUTNA STONE & LIME CO.LTD., M.P. Vs U.O.I.

Case number: C.A. No.-005456-005457 / 2000
Diary number: 14688 / 1999
Advocates: AVIJIT BHATTACHARJEE Vs SUSHMA SURI

08 May 2008
Supreme Court
52 pages
ANEETA HADA Vs M/S GODFATHER TRAVELS & TOURS PVT.LTD.

Case number: Crl.A. No.-000838-000838 / 2008
Diary number: 10549 / 2007
Advocates: PANKAJ GUPTA Vs JYOTI MENDIRATTA

08 May 2008
Supreme Court
5 pages
ARVIND BARSAUL Vs STATE OF M.P.

Case number: Crl.A. No.-000844-000844 / 2008
Diary number: 16055 / 2006
Advocates: PRATIBHA JAIN Vs B. S. BANTHIA

08 May 2008
Supreme Court
8 pages
SOUTHERN STEEL LTD. Vs JINDAL VIJAYANAGAR STEEL LTD.

Case number: Crl.A. No.-000845-000846 / 2008
Diary number: 8382 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs GAGRAT AND CO

08 May 2008
Supreme Court
6 pages
DEEPA AUGUSTINE Vs GEETHA ALEX .

Case number: C.A. No.-007944-007947 / 2001
Diary number: 15579 / 2001
Advocates: Vs ROMY CHACKO

08 May 2008
Supreme Court
3 pages
DILBAGH SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000410-000410 / 2007
Diary number: 8314 / 2007
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs AJAY PAL

08 May 2008
Supreme Court
17 pages
STATE OF PUNJAB Vs BHAJAN KAUR .

Case number: C.A. No.-003406-003406 / 2008
Diary number: 2867 / 2008
Advocates: KULDIP SINGH Vs