Showing 12571 - 12585 of 41947 judgements
05 May 2009
Supreme Court
6 pages
AKULA VEERA VENKATA SURYA PRAKASH @ BABI Vs PUBLIC PROSECUTOR,HIGH COURT OF A.P.

Case number: Crl.A. No.-000951-000951 / 2001
Diary number: 15012 / 2001
Advocates: D. MAHESH BABU Vs D. BHARATHI REDDY

05 May 2009
Supreme Court
6 pages
BIMLA DEVI Vs STATE OF J & K

Case number: Crl.A. No.-000022-000022 / 2002
Diary number: 17003 / 2000
Advocates: SUSHIL KUMAR JAIN Vs

05 May 2009
Supreme Court
7 pages
SHRISHTI NARAIN JHA Vs BINDESHWAR JHA .

Case number: Crl.A. No.-000501-000502 / 2003
Diary number: 23999 / 2002
Advocates: SHIVA PUJAN SINGH Vs SHARMILA UPADHYAY

05 May 2009
Supreme Court
6 pages
RANVIR YADAV Vs STATE OF BIHAR

Case number: Crl.A. No.-000010-000010 / 2002
Diary number: 17821 / 2001
Advocates: SANJAY JAIN Vs GOPAL SINGH

05 May 2009
Supreme Court
6 pages
NARENDRA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001502-001502 / 2007
Diary number: 15366 / 2007
Advocates: Vs ANITHA SHENOY

05 May 2009
Supreme Court
11 pages
SUSHIL KUMAR JAIN Vs MANOJ KUMAR

Case number: C.A. No.-003236-003236 / 2009
Diary number: 23115 / 2008
Advocates: Vs DAYA KRISHAN SHARMA

05 May 2009
Supreme Court
4 pages
BRAHAM DASS Vs STATE OF H.P.

Case number: Crl.A. No.-000026-000026 / 2003
Diary number: 17529 / 2002
Advocates: BINU TAMTA Vs

05 May 2009
Supreme Court
47 pages
HARI RAM Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000907-000907 / 2009
Diary number: 7854 / 2006
Advocates: PRATIBHA JAIN Vs MILIND KUMAR

05 May 2009
Supreme Court
2 pages
SHEO KUMAR SHRIVASTAVA Vs STATE OF BIHAR

Case number: Crl.A. No.-000306-000306 / 2002
Diary number: 18573 / 2001
Advocates: PAVAN KUMAR Vs GOPAL SINGH

05 May 2009
Supreme Court
2 pages
KAKI Vs STATE OF PUNJAB

Case number: Crl.A. No.-000516-000516 / 2007
Diary number: 25180 / 2006
Advocates: R. C. KOHLI Vs KULDIP SINGH

05 May 2009
Supreme Court
19 pages
VISHNU DUTT SHARMA Vs DAYA SAPRA

Case number: C.A. No.-003238-003238 / 2009
Diary number: 7833 / 2008
Advocates: RAJ SINGH RANA Vs SANJAY JAIN

05 May 2009
Supreme Court
14 pages
RADHEY SHYAM GARG Vs NARESH KUMAR GUPTA

Case number: Crl.A. No.-000912-000912 / 2009
Diary number: 21732 / 2008
Advocates: Vs RESPONDENT-IN-PERSON

05 May 2009
Supreme Court
15 pages
STATE OF CHHATISGARH Vs DHIRJO KUMAR SENGAR

Case number: C.A. No.-003242-003242 / 2009
Diary number: 4884 / 2007
Advocates: DHARMENDRA KUMAR SINHA Vs PRAVEEN CHATURVEDI

05 May 2009
Supreme Court
13 pages
JAWAHAR SINGH @ BHAGAT JI Vs STATE OF GNCT OF DELHI

Case number: Crl.A. No.-000910-000910 / 2009
Diary number: 23356 / 2008
Advocates: GP. CAPT. KARAN SINGH BHATI Vs ANIL KATIYAR

05 May 2009
Supreme Court
5 pages
INDO COUNT CHOONGNAM EMPLOYEES UNION&ANR Vs REGISTRAR(BOMBAY INDTL.RELATION ACT)&ANR

Case number: C.A. No.-007244-007244 / 2003
Diary number: 5203 / 2003
Advocates: Vs HEMANTIKA WAHI