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21 January 1952
Supreme Court 16 pages N.P. PONNUSWAMI Vs RETURNING OFFICER, NAMAKKALCONSTITUENCY and OTHERS.UNION O
Case number: Appeal (civil) 351 of 1951 |
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11 January 1952
Supreme Court 53 pages THE STATE OF WEST BENGAL Vs ANWAR ALl SARKARHABIB MOHAMED,THE STATE OF HYDERABAD, and
Bench: SASTRI, M. PATANJALI (CJ),FAZAL ALI, SAIYID,MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, S.R. & AIYAR, N.C. & BOSE, VIVIAN |
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21 December 1951
Supreme Court 4 pages P.D. SHAMDASANI Vs CENTRAL BANK OF INDIA LTD.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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20 December 1951
Supreme Court 10 pages RAMESHWAR Vs THE STATE OF RAJASTHAN.
Case number: Appeal (crl.) 2 of 1951 |
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20 December 1951
Supreme Court 6 pages SURAJPAL SINGH AND OTHERS Vs THE STATE
Case number: Appeal (crl.) 16 of 1950 |
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19 December 1951
Supreme Court 4 pages BHAGAT SINGH Vs THE STATEGURDEV SINGH-- Caveator.
Case number: Appeal (crl.) 38 of 1950 |
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18 December 1951
Supreme Court 10 pages KIDAR LALL SEAL AND ANOTHER Vs HARI LALL SEAL.
Case number: Appeal (civil) 101 of 1950 |
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17 December 1951
Supreme Court 7 pages ANNAGOUDA NATHGOUDA PATIL Vs COURT OF WARDS AND ANOTHER
Case number: Appeal (civil) 115 of 1950 |
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14 December 1951
Supreme Court 19 pages CHINNATHAYI alias VEERALAKSHMI Vs KULASEKARA PANDIYA NAICKERAND ANOTHER(and connected appeal
Case number: Appeal (civil) 28 of 1949 |
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14 December 1951
Supreme Court 4 pages BIJJOY CHAND POTRA Vs THE STATE
Case number: Appeal (crl.) 30 of 1951 |
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10 December 1951
Supreme Court 3 pages MAKHAN SINGH TARSIKKA Vs THE STATE OF PUNJAB.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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29 November 1951
Supreme Court 13 pages TIKAIT HARGOBIND PRASAD SINGH Vs SRIMATYA PHALDANI KUMARI.
Case number: Appeal (civil) 87 of 1950 |
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26 November 1951
Supreme Court 10 pages RAM KUMAR DAS Vs JAGADISH CHANDRA DEB DHABAL DEBAND ANOTHER.
Case number: Appeal (civil) 114 of 1950 |
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23 November 1951
Supreme Court 12 pages COMMISSIONER OF POLICE, BOMBAY Vs GORDHANDAS BHANJI.
Case number: Appeal (civil) 93 of 1951 |
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01 November 1951
Supreme Court 7 pages ANDERSON WRIGHT LTD. Vs MORAN AND COMPANY.
Case number: Appeal (civil) 205 of 1953 |