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22 October 1952
Supreme Court 8 pages MOHD. AMIN AND OTHERS Vs VAKIL AHMED AND OTHERS.
Case number: Appeal (civil) 51 of 1951 |
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20 October 1952
Supreme Court 7 pages SHRIMATI HIRA DEVI AND OTHERS Vs DISTRICT BOARD, SHAHJAHANPUR
Case number: Appeal (civil) 114 of 1951 |
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16 October 1952
Supreme Court 7 pages STATE OF TRAVANCORE-COCHIN ANDOTHERS Vs THE BOMBAY CO. LTD.STATE OF TRAVANCORE-COCHIN ANDANOTHERMI
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
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02 September 1952
Supreme Court 49 pages MAKHAN SINGH Vs STATE OF PUNJAB(AND CONNECTED APPEALS)
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27 May 1952
Supreme Court 21 pages RAJA SURIYA PAL SINGH Vs THE STATE OF U.P. AND ANOTHER(AND OTHER CASES)
Case number: Appeal (civil) 283-295 of 1951 |
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27 May 1952
Supreme Court 22 pages VISWESHWAR RAO Vs THE STATE OF MADHYA PRADESH(AND OTHER CASES)
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27 May 1952
Supreme Court 78 pages THE STATE OF BIHAR Vs MAHARAJADHIRAJA SIR KAMESHWAR SINGHOF DARBHANGA AND OTHERS
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27 May 1952
Supreme Court 8 pages THE STATE OF BOMBAY Vs VIRKUMAR GULABCHAND SHAH
Case number: Appeal (crl.) 26 of 1950 |
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26 May 1952
Supreme Court 8 pages D.K. NABHIRAJIAH Vs THE STATE OF MYSORE AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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26 May 1952
Supreme Court 9 pages EBRAHIM ABOOBAKAR AND ANOTHER Vs CUSTODIAN GENERAL OFEVACUEE PROPERTY.
Case number: Appeal (civil) 4 of 1952 |
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26 May 1952
Supreme Court 9 pages SHAMARAO V. PARULEKAR Vs THE DISTRICT MAGISTRATE, THANA, BOMBAY AND TWO OTHERSPetit
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN |
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26 May 1952
Supreme Court 6 pages THE STATE OF BOMBAY Vs PURUSHOTTAM JOG NAIK
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN |
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26 May 1952
Supreme Court 13 pages THE STATE OF BIHAR Vs SHAILABALA DEVI
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN |
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21 May 1952
Supreme Court 6 pages THE UNION OF INDIA Vs HIRA DEVI AND ANOTHER.
Case number: Appeal (civil) 132 of 1951 |
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20 May 1952
Supreme Court 18 pages LACHMANDAS KEWALRAM AHUJAAND ANOTHER Vs THE STATE OF BOMBAY.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |