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16 May 1952
Supreme Court 6 pages GUR NARAIN DAS AND ANOTHER Vs GUR TAHAL DAS AND OTHERS
Case number: Appeal (civil) 104 of 1950 |
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16 May 1952
Supreme Court 10 pages THAKUR GOKALCHAND Vs PARVIN KUMARI.
Case number: Appeal (civil) 158 of 1951 |
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09 May 1952
Supreme Court 13 pages NAR HARI SASTRI AND OTHERS Vs SHRI BADRINATH TEMPLE COMMITTEE.
Case number: Appeal (civil) 105 of 1951 |
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07 May 1952
Supreme Court 6 pages GURBACHAN SINGH Vs THE STATE OF BOMBAY AND ANOTHER.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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02 May 1952
Supreme Court 0 pages RAJA SURIYA PAL SINGH Vs STATE OF U.P. & ANR.
Bench: M.P. SASTRI (CJ),M.C. MAHAJAN,B.K. MUKHERJEA,S.R. DAS,N.C. AIYAR |
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30 April 1952
Supreme Court 9 pages BHAGWAN SINGH Vs THE STATE OF PUNJAB
Bench: BOSE,VIVIAN |
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25 April 1952
Supreme Court 7 pages JOSHI GIRJADHARJI AND ANOTHER Vs LACHMANJI PANTH AND OTHERS.
Case number: Appeal (civil) 64 of 1951 |
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24 April 1952
Supreme Court 12 pages MUSAMMAT PHOOL KUER Vs MUSAMMAT PEM KUER AND ANOTHER.PANDIT MADAN MOHANv.MUSAMMAT
Case number: Appeal (civil) 29-30 of 1951 |
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14 April 1952
Supreme Court 6 pages MAHABIR GOPE AND OTHERS Vs HARBANS NARAIN SINGH AND OTHERS.
Case number: Appeal (civil) 143 of 1951 |
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10 April 1952
Supreme Court 5 pages PARRY & CO. LTD. Vs COMMERCIAL EMPLOYEES' ASSOCIATION,MADRAS.
Case number: Appeal (civil) 154 of 1951 |
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02 April 1952
Supreme Court 7 pages RAJA BHUPENDRA NARAIN SINGHA BAHADUR Vs MAHARAJ BAHADUR SINGH AND OTHERS.(Civil Appeals Nos. 68 to
Case number: Appeal (civil) 68 of 1951 |
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31 March 1952
Supreme Court 11 pages STATE OF MADRAS Vs V.G. ROW.UNION OF INDIA & STATE IntervenersOF TRAVANCORE
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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27 March 1952
Supreme Court 21 pages DATTATREYA MORESHWAR PANGARKAR Vs THE STATE OF BOMBAY AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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21 March 1952
Supreme Court 7 pages LACHMAN SINGH AND OTHERS Vs THE STATE
Case number: Appeal (crl.) 22 of 1950 |
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20 March 1952
Supreme Court 4 pages AMJAD KHAN Vs THE STATE
Bench: BOSE,VIVIAN |