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01 November 1951
Supreme Court 5 pages GANGA SARAN Vs RAM CHARAN RAM GOPAL
Bench: FAZAL ALI,SAIYID |
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26 October 1951
Supreme Court 16 pages THAKUR RUDRESHWARI PRASAD SINHA Vs SRIMATI RANI PROBHABHATI AND OTHERS
Case number: Appeal (civil) 75 of 1950 |
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25 October 1951
Supreme Court 6 pages THE STATE OF ORISSA Vs MADAN GOPAL RUNGTA.THE STATE OF ORISSAV.ARJUN LADHA.THE ST
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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17 October 1951
Supreme Court 8 pages SANT LAL MAHTON Vs KAMALA PRASAD.
Case number: Appeal (civil) 81 of 1950 |
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05 October 1951
Supreme Court 14 pages SRI SANKARI PRASAD SINGH DEO Vs UNION OF INDIA AND STATE OF BIHAR(And Other Cases).
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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05 October 1951
Supreme Court 14 pages COLLECTOR OF BOMBAY Vs MUNICIPAL CORPORATION OF THE CITY OF BOMBAY AND OTHERS.
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA,BOSE, VIVIAN |
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04 October 1951
Supreme Court 5 pages JOYLAL AGARWALA Vs THE STATEUNION OF INDIA-- Intervener.BICH
Bench: KANIA, HIRALAL J. (CJ),SASTRI, M. PATANJALI,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,AIYAR, N. CHANDRASEKHARA |
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04 October 1951
Supreme Court 6 pages BHIM SEN for R.S. MALIK MATHRA DAS Vs THE STATE OF PUNJABUNION OF INDIA--Intervener.PREM NATH fo
Case number: Appeal (crl.) 45-49 of 1951 |
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01 October 1951
Supreme Court 5 pages COMMISSIONER OF INCOME TAX, BOMBAY Vs FINLAY MILLS LTD.
Case number: Appeal (civil) 103 of 1950 |
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24 September 1951
Supreme Court 5 pages HARLA Vs THE STATE OF RAJASTHAN
Case number: Appeal (crl.) 5 of 1951 |
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18 September 1951
Supreme Court 7 pages COMMISSIONER OF EXCESS PROFITS TAX,BOMBAY CITY Vs SRI LAKSHMI SILK MILLS LTD.
Case number: Appeal (civil) 46 of 1950 |
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11 September 1951
Supreme Court 0 pages LAKSHMINARAIN BHADANI Vs C.I.T. BIHAR & ORISSA
Bench: H.J. Kania (CJI),M.P. Sastri,S. R. Das,N.C. Aiyar,V. Bose |
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01 June 1951
Supreme Court 11 pages TARA SINGH Vs THE STATE.
Case number: Appeal (crl.) 14 of 1951 |
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25 May 1951
Supreme Court 30 pages THE STATE OF BOMBAY AND ANOTHER Vs F.N. BALSARA
Bench: FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN |
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24 May 1951
Supreme Court 4 pages LOGENDRANATH JHA & OTHERS Vs SHRI POLAILAL BISWAS.
Case number: Appeal (crl.) 17 of 1951 |