Judgements

14 January 2020
Supreme Court
15 pages

PADUM KUMAR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000087-000087 / 2020
Diary number: 10038 / 2018
Advocates: RAMESHWAR PRASAD GOYAL Vs

14 January 2020
Supreme Court
10 pages

OM PAL SINGH Vs DISCIPLINARY AUTHORITY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000176-000176 / 2020
Diary number: 10401 / 2019
Advocates: ANOOP KR. SRIVASTAV Vs

14 January 2020
Supreme Court
19 pages

GAJARABA BHIKHUBHA VADHER ORS. Vs SUMARA UMAR AMAD (D) THR LEGAL HEIRS .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-000260-000260 / 2020
Diary number: 37474 / 2016
Advocates: SUMITA RAY Vs

14 January 2020
Supreme Court
7 pages

SHAMSHER SINGH SANDHU Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000266-000266 / 2020
Diary number: 36508 / 2014
Advocates: PRERNA MEHTA Vs SUSHMA SURI

14 January 2020
Supreme Court
16 pages

SIDDARAJU Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001567-001567 / 2017
Diary number: 23612 / 2016
Advocates: RUKHSANA CHOUDHURY Vs

13 January 2020
Supreme Court
13 pages

K.LUBNA Vs BEEVI

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002442-002443 / 2011
Diary number: 27482 / 2008
Advocates: K. RAJEEV Vs LIZ MATHEW

13 January 2020
Supreme Court
41 pages

NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs RAJESH KUMAR

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007968-007968 / 2019
Diary number: 36029 / 2017
Advocates: ANINDITA PUJARI Vs

13 January 2020
Supreme Court
22 pages

NATIONAL INSURANCE COMPANY LTD. Vs BIRENDER

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-000242-000243 / 2020
Diary number: 47693 / 2018
Advocates: AMIT KUMAR SINGH Vs

13 January 2020
Supreme Court
56 pages

M.C. MEHTA Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

10 January 2020
Supreme Court
6 pages

SANKATH PRASAD Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000050-000050 / 2020
Diary number: 17660 / 2018
Advocates: NIRMAL KUMAR AMBASTHA Vs

10 January 2020
Supreme Court
35 pages

KAPICO KERALA RESORTS PVT.LTD Vs THE STATE OF KERALA AND ORS. ETC. ETC.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ANIRUDDHA BOSE, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Case number: C.A. No.-000184-000186 / 2020
Diary number: 24559 / 2013
Advocates: Vanshdeep Dalmia Vs

10 January 2020
Supreme Court
130 pages

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