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05 February 1951
Supreme Court 6 pages BADRI NARAIN JHA AND OTHERS Vs RAMESHWAR DAYAL SINGH AND OTHERS.
Bench: MAHAJAN,MEHR CHAND |
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02 February 1951
Supreme Court 6 pages RAI BRIJ RAJ KRISHNA AND ANOTHER Vs S.K. SHAW AND BROTHERS.
Case number: Appeal (civil) 88 of 1950 |
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25 January 1951
Supreme Court 6 pages TARAPADA DE AND OTHERS Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 24 of 1950 |
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25 January 1951
Supreme Court 28 pages THE STATE OF BOMBAY Vs ATMA RAM SRIDHAR VAIDYA
Case number: Appeal (civil) 22 of 1950 |
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22 January 1951
Supreme Court 20 pages KESHAVAN MADHAVA MENON Vs THE STATE OF BOMBAY.
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MAHAJAN, MEHR CHAND,DAS, S.R. & AIYAR, N. C. & MUKHERJEA, B.K. |
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12 January 1951
Supreme Court 5 pages RAMNANDAN PRASAD NARAYAN SINGH Vs MAHANTH KAPILDEO RAM JEE ANDANOTHER(and 3 other appeals)
Case number: Appeal (civil) 98-101 of 1950 |
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12 January 1951
Supreme Court 8 pages RAMJILAL Vs INCOME-TAX OFFICER, MOHINDARGARH.
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MUKHERJEA, B.K.,DAS, SUDHI RANJAN |
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21 December 1950
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX,WEST BENGAL Vs CALCUTTA AGENCY LTD.
Case number: Appeal (civil) 59 of 1950 |
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21 December 1950
Supreme Court 19 pages PANNALAL JANKIDAS Vs MOHANLAL AND ANOTHER.
Case number: Appeal (civil) 71 of 1949 |
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21 December 1950
Supreme Court 7 pages EXECUTORS OF THE ESTATE OF J.K. DUBASH Vs COMMISSIONER OF INCOME TAX, BOMBAYCITY.
Case number: Appeal (civil) 105 of 1949 |
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21 December 1950
Supreme Court 6 pages V.V.R.N.M. SUBBAYYA CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS.
Case number: Appeal (civil) 38 of 1949 |
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20 December 1950
Supreme Court 47 pages THE STATE OF TRIPURA Vs THE PROVINCE OF EAST BENGALUNION OF INDIA--INTERVENER
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA |
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14 December 1950
Supreme Court 6 pages JANARDAN REDDY AND OTHERS Vs THE STATE.
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04 December 1950
Supreme Court 32 pages THE STATE OF TRIPURA Vs THE PROVINCE OF EAST BENGALUNION OF INDIA--INTERVENER
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MUKHERJEA, B.K.,AIYAR, N. CHANDRASEKHARA |
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04 December 1950
Supreme Court 46 pages CHIRANJIT LAL CHOWDHURI Vs THE UNION OF INDIA AND OTHERS.
Bench: KANIA, HIRALAL J. (CJ),FAZAL ALI, SAIYID,SASTRI, M. PATANJALI,MUKHERJEA, B.K.,DAS, SUDHI RANJAN |