Showing 9871 - 9885 of 41947 judgements
08 March 2011
Supreme Court
63 pages
STATE OF U.P. Vs BHARAT SINGH .

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: C.A. No.-002351-002351 / 2011
Diary number: 30380 / 2008
Advocates: KAMLENDRA MISHRA Vs AMIT ANAND TIWARI

08 March 2011
Supreme Court
7 pages
GANGADHARA PALO Vs THE REVENUE DIVISIONAL OFFICER

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005280-005280 / 2006
Diary number: 6946 / 2005
Advocates: MANU SHANKER MISHRA Vs SANJAY KAPUR

07 March 2011
Supreme Court
27 pages
DEV SHARAN Vs STATE OF U.P..

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002334-002334 / 2011
Diary number: 5915 / 2010
Advocates: SHIV KUMAR SURI Vs GUNNAM VENKATESWARA RAO

07 March 2011
Supreme Court
2 pages
VIKAS JALAN Vs M/S. SHREYA PET PVT.LTD .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000670-000670 / 2011
Diary number: 940 / 2010
Advocates: Vs D. BHARATHI REDDY

07 March 2011
Supreme Court
2 pages
TIKAULA SUGAR MILLS LTD. Vs STATE OF U.P..

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002347-002347 / 2011
Diary number: 5090 / 2011
Advocates: K. K. MOHAN Vs MANISH K. BISHNOI

07 March 2011
Supreme Court
110 pages
ARUNA RAMCHANDRA SHANBAUG Vs UNION OF INDIA & ORS.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Writ Petition (crl.) 115 of 2009

04 March 2011
Supreme Court
15 pages
T.NADU HOUSING BOARD Vs SERVICE SOCIETY

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-002320-002320 / 2011
Diary number: 15131 / 2008
Advocates: T. HARISH KUMAR Vs V. BALACHANDRAN

04 March 2011
Supreme Court
18 pages
K.K. BASKARAN Vs STATE REP BY ITS SECRETARY,TAMILNADU&ORS

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-002341-002341 / 2011
Diary number: 34973 / 2010
Advocates: S. RAMAMANI Vs

04 March 2011
Supreme Court
14 pages
UNION OF INDIA Vs VARTAK LABOUR UNION

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-002129-002130 / 2004
Diary number: 10287 / 2003
Advocates: ANIL KATIYAR Vs KRISHAN SINGH CHAUHAN

04 March 2011
Supreme Court
38 pages
M/S. HYDERABAD ENGINEERING INDUSTRIES Vs STATE OF A.P.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-003781-003781 / 2003
Diary number: 20480 / 2002
Advocates: Vs C. K. SUCHARITA

04 March 2011
Supreme Court
36 pages
PESARA PUSHPAMALA REDDY Vs G.VEERA SWAMY .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002313-002313 / 2011
Diary number: 29020 / 2007
Advocates: ANIL KUMAR TANDALE Vs G. RAMAKRISHNA PRASAD

04 March 2011
Supreme Court
18 pages
H. SIDDIQUI (D) BY LR. Vs A. RAMALINGAM

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006956-006956 / 2004
Diary number: 10537 / 2004
Advocates: K. K. MANI Vs L. K. PANDEY

04 March 2011
Supreme Court
8 pages
SANT SINGH Vs SUKHDEV SINGH

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002882-002882 / 2011
Diary number: 35695 / 2009
Advocates: VINEET BHAGAT Vs PARMANAND GAUR

03 March 2011
Supreme Court
14 pages
MILIND SHRIPAD CHANDURKAR Vs KALIM M.KHAN

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000643-000643 / 2011
Diary number: 64160 / 2008
Advocates: Vs D. M. NARGOLKAR

03 March 2011
Supreme Court
8 pages
PREMA Vs DEVA RAO .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002286-002287 / 2011
Diary number: 19428 / 2008
Advocates: Vs RAMESHWAR PRASAD GOYAL