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0-9
in point
in posse
in praesenti
in propria persona
in re
In re Debs
in rem
in rem judgment
in rem jurisdiction
in solido
in specie
in terrorem
in the alternative
in toto
in trust
in utero
in-kind
inadmissibility
inadmissible
inadmissibly
inadvertence
inadvertent discovery
inalienability
inalienable
inalienably
incapable
incapacitate
incapacitated
incapacitating
incapacitation
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