in rem

adverb or adjective | \ in-ˈrem \
  1. : against or with respect to a thing (as a right, status, or interest in property) without reference to the persons involved when the Government is proceeding against property in rem —Austin v. United States, 509 U.S. 602 (1993) an in rem action — see also in rem jurisdiction at jurisdiction — compare in personam, quasi in rem