Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • D
  • D reorganization
  • d.b.n.
  • D.C.
  • D'Oench doctrine
  • d/b/a
  • DA
  • damage
  • damnum absque injuria
  • Danbury Hatters Case
  • dangerous
  • dangerous instrument
  • dangerous weapon
  • date of record
  • date rape
  • date rape drug
  • dation en paiement
  • dative
  • day in court
  • days of grace
  • DB&C
  • de bene esse
  • de bonis non
  • De Donis Conditionalibus
  • de facto
  • de facto merger
  • de facto segregation
  • de jure
  • de jure segregation
  • de minimis
  • 1
  • 2
  • 3
  • 4
  • 5
  • 6
  • 7
  • 8
  • ...
  • 23
  • 24
  • Home
  • Privacy
  • T & C
  • Facebook
© 2023, designed by VinzCorp Solutions