Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • abjured
  • abjuring
  • able
  • abnormally dangerous activity
  • abode
  • abolish
  • abort
  • abortion
  • abortionist
  • above
  • above the line
  • abridge
  • abridged
  • abridgement
  • abridging
  • abridgment
  • abrogate
  • abrogated
  • abrogating
  • abrogation
  • abscond
  • absconder
  • absence without leave
  • absent without leave
  • absentee
  • absentee ballot
  • absolute
  • absolute assignment
  • absolute defense
  • absolute divorce
  • 1
  • 2
  • 3
  • 4
  • 5
  • 6
  • 7
  • 8
  • ...
  • 338
  • 339
  • Home
  • Privacy
  • T & C
  • Facebook
© 2023, designed by VinzCorp Solutions