Judgements

28 March 2011
Supreme Court
16 pages

R. RAMACHANDRA NAIR Vs THE DY.S.P.VIGILANCE OF POLICE

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000792-000792 / 2011
Diary number: 33468 / 2010
Advocates: Vs G. PRAKASH

28 March 2011
Supreme Court
3 pages

B.V.VIDHYASHANKAR Vs B.MAHAVEER KUMAR

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000873-000873 / 2011
Diary number: 27191 / 2008
Advocates: Vs ABHIJIT SENGUPTA

28 March 2011
Supreme Court
3 pages

AZEEZ Vs STATE OF KERALA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000833-000833 / 2011
Diary number: 28275 / 2009
Advocates: A. VENAYAGAM BALAN Vs R. SATHISH

28 March 2011
Supreme Court
16 pages

RAJESH SINGH Vs STATE OF U.P.

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-001160-001160 / 2005
Diary number: 13244 / 2005
Advocates: SANJAY JAIN Vs PRADEEP MISRA

28 March 2011
Supreme Court
4 pages

BHARAT RATNA INDIRA GANDHI COLL.&ENG&ORS Vs STATE OF MAHARASTRA .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-002704-002704 / 2011
Diary number: 16665 / 2009
Advocates: GAURAV AGRAWAL Vs ASHA GOPALAN NAIR

18 March 2011
Supreme Court
26 pages

STATE OF M.P. Vs RAMESH

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001289-001289 / 2005
Diary number: 644 / 2005
Advocates: Vs K. SARADA DEVI

18 March 2011
Supreme Court
7 pages

RUDRA Vs DIV.MNGR,NATIONAL INSURANCE CO.LTD.&ANR.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002695-002695 / 2011
Diary number: 35766 / 2010
Advocates: V. N. RAGHUPATHY Vs MEERA AGARWAL

18 March 2011
Supreme Court
10 pages

SAHEBRAO MOHAN BERAD Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000289-000289 / 2005
Diary number: 778 / 2005
Advocates: CHANDAN RAMAMURTHI Vs ASHA GOPALAN NAIR

18 March 2011
Supreme Court
39 pages

CHILDLINE INDIA FOUNDATION Vs ALAN JOHN WATERS .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001208-001210 / 2008
Diary number: 21249 / 2008
Advocates: NIKHIL NAYYAR Vs RAMESHWAR PRASAD GOYAL

18 March 2011
Supreme Court
27 pages

SANGAM SPINNERS LTD. Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000476-000476 / 2003
Diary number: 8460 / 2002
Advocates: NARESH KUMAR Vs ANIL KATIYAR

18 March 2011
Supreme Court
8 pages

NARAYAN CHANDRA GHOSH Vs UCO BANK .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-002681-002681 / 2011
Diary number: 5304 / 2011
Advocates: RANJAN MUKHERJEE Vs PARTHA SIL

18 March 2011
Supreme Court
18 pages

RUBI(CHANDRA) DUTTA Vs M/S UNITED INDIA INSURANCE CO.LTD.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002588-002588 / 2011
Diary number: 18719 / 2009
Advocates: AVIJIT BHATTACHARJEE Vs P. N. PURI

17 March 2011
Supreme Court
20 pages

MUNICIPAL CORP.OF GREATER BOMBAY Vs YESHWANT JAGANNATH VAITY .

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: C.A. No.-002575-002575 / 2011
Diary number: 33058 / 2009
Advocates: SUCHITRA ATUL CHITALE Vs DUA ASSOCIATES

17 March 2011
Supreme Court
25 pages

THDC INDIA LTD. Vs VOITH HYDRO GMBH CO.

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: C.A. No.-002572-002572 / 2011
Diary number: 4862 / 2011
Advocates: K J JOHN AND CO Vs AMIT ANAND TIWARI

17 March 2011
Supreme Court
2 pages

POONAM KHANNA Vs V.P.SHARMA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001625-001625 / 2009
Diary number: 5221 / 2009
Advocates: PETITIONER-IN-PERSON Vs CAVEATOR-IN-PERSON