Judgements

07 March 2013
Supreme Court
13 pages

POURNIMA SURYAKANT PAWAR Vs STATE OF MAHARASHTRA .

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: SLP(C) No.-003910-003910 / 2008
Diary number: 4285 / 2008
Advocates: Vs ASHA GOPALAN NAIR

07 March 2013
Supreme Court
29 pages

INDIAN SOAPS & TOILETRIES MAKERS ASSN. Vs OZAIR HUSAIN .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005644-005644 / 2003
Diary number: 24776 / 2002
Advocates: E. C. AGRAWALA Vs VIJAY PANJWANI

07 March 2013
Supreme Court
24 pages

NTPC LTD. Vs BHASIN CONSTRUCTION P.LTD.

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-002675-002676 / 2013
Diary number: 4607 / 2009
Advocates: RACHANA JOSHI ISSAR Vs BINU TAMTA

06 March 2013
Supreme Court
15 pages

AYURVED SHASTRA SEVA MANDAL Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,ANIL R. DAVE,VIKRAMAJIT SEN
Case number: SLP(C) No.-031892-031892 / 2012
Diary number: 34362 / 2012
Advocates: M. Y. DESHMUKH Vs SUSHMA SURI

06 March 2013
Supreme Court
23 pages

STATE OF ORISSA Vs M/S MESCO STEELS LTD.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-002206-002206 / 2013
Diary number: 5467 / 2009
Advocates: SHIBASHISH MISRA Vs NAVEEN KUMAR

06 March 2013
Supreme Court
18 pages

STATE OF U.P. Vs MAHESH NARAIN ETC.

Case number: C.A. No.-002208-002209 / 2013
Diary number: 6146 / 2008
Advocates: GUNNAM VENKATESWARA RAO Vs

06 March 2013
Supreme Court
5 pages

RAJAMANI Vs STATE OF KERALA

Case number: Crl.A. No.-000397-000397 / 2013
Diary number: 24844 / 2012
Advocates: P. V. DINESH Vs JOGY SCARIA

06 March 2013
Supreme Court
7 pages

JOYDEB PATRA Vs STATE OF WEST BENGAL

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000203-000203 / 2007
Diary number: 25386 / 2006
Advocates: MRIDULA RAY BHARADWAJ Vs AVIJIT BHATTACHARJEE

05 March 2013
Supreme Court
30 pages

P. RADHAKRISHNA MURTHY Vs M/S. N.B.C.C. LTD.

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-001393-001394 / 2003
Diary number: 324 / 2003
Advocates: K. SHIVRAJ CHOUDHURI Vs SIBO SANKAR MISHRA

04 March 2013
Supreme Court
28 pages

VOLUNTARY HEALTH ASS. OF PUNJAB Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: W.P.(C) No.-000349-000349 / 2006
Diary number: 18799 / 2006
Advocates: JYOTI MENDIRATTA Vs

04 March 2013
Supreme Court
2 pages

VIJAY KUMAR THAKUR Vs STATE OF KARNATAKA & ORS.

Bench: H.L. DATTU,RANJAN GOGOI
Case number: Writ Petition (crl.) 113 of 2012

01 March 2013
Supreme Court
40 pages

MAHALAXMI COOP.HOUS.SOC.LTD.& ETC. Vs ASHABHAI ATMARAM PATEL(D) TR.LR..

Case number: C.A. No.-002050-002053 / 2013
Diary number: 98 / 2012
Advocates: E. C. AGRAWALA Vs V. K. MONGA

01 March 2013
Supreme Court
39 pages

K.S.PANDURANGA Vs STATE OF KARNATAKA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000373-000373 / 2013
Diary number: 60479 / 2011
Advocates: S. N. BHAT Vs V. N. RAGHUPATHY

01 March 2013
Supreme Court
22 pages

LAXMAN LAL(DEAD)THROUGH LRS. Vs STATE OF RAJASTHAN

Bench: R.M. LODHA,J. CHELAMESWAR
Case number: C.A. No.-006392-006392 / 2003
Diary number: 63373 / 2002
Advocates: SURYA KANT Vs SUSHIL KUMAR JAIN

28 February 2013
Supreme Court
62 pages

STATE OF ANDHRA PRADESH Vs STATE OF MAHARASTHRA & ORS.

Bench: R.M. LODHA,T.S. THAKUR,ANIL R. DAVE
Case number: Original Suite 1 of 2006