Judgements

Showing 7861 - 7875 of 41947 judgements
22 March 2013
Supreme Court
10 pages
AMALENDU KUMAR BERA Vs THE STATE OF WEST BENGAL

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-002677-002677 / 2013
Diary number: 17762 / 2012
Advocates: SARLA CHANDRA Vs AVIJIT BHATTACHARJEE

22 March 2013
Supreme Court
2 pages
PURUSHOTTAM MEENA Vs STATE OF BIHAR

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000501-000501 / 2013
Diary number: 38247 / 2011
Advocates: PRATIBHA JAIN Vs BALAJI SRINIVASAN

22 March 2013
Supreme Court
2 pages
SARDARI LAL Vs CHAIRMAN,MANGING COMM.,M.C.POLYTC. &ORS

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002699-002699 / 2013
Diary number: 27959 / 2010
Advocates: ANIS AHMED KHAN Vs RAKHI RAY

22 March 2013
Supreme Court
40 pages
MARGARET ALMEIDA AND ORS. ETC. Vs BOMBAY CATHOLIC CO-OPTV.HSG.SOCY..

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002683-002685 / 2013
Diary number: 26498 / 2012
Advocates: SHALLY BHASIN Vs NIKHIL NAYYAR

22 March 2013
Supreme Court
11 pages
NARINDER SINGH RAO Vs AVM MAHINDER SINGH RAO .

Bench: R.M. LODHA,ANIL R. DAVE
Case number: C.A. No.-006918-006919 / 2011
Diary number: 35965 / 2010
Advocates: RAO RANJIT Vs SANJAY JAIN

22 March 2013
Supreme Court
41 pages
MADHAVIAMMA Vs S. PRASANNAKUMARI .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002735-002736 / 2005
Diary number: 5889 / 2003
Advocates: ROMY CHACKO Vs BINA MADHAVAN

21 March 2013
Supreme Court
12 pages
SEC.TO GOVT.OF INDIA Vs SAWINDER KAUR

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-002649-002649 / 2013
Diary number: 28731 / 2012
Advocates: B. KRISHNA PRASAD Vs ANIL KUMAR TANDALE

21 March 2013
Supreme Court
790 pages
YAKUB ABDUL RAZAK MEMON Vs STATE OF MAHARASHTRA TH:CBI MUMBAI

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001728-001728 / 2007
Diary number: 34132 / 2007
Advocates: PRIYA PURI Vs ARVIND KUMAR SHARMA

21 March 2013
Supreme Court
598 pages
ESSA @ ANJUM ABDUL RAZAK MEMON Vs STATE OF MAHARASHTRA TR.STF,CBI MUMBAI

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001178-001178 / 2007
Diary number: 24660 / 2007
Advocates: PRIYA PURI Vs P. PARMESWARAN

21 March 2013
Supreme Court
166 pages
IBRAHIM MUSA CHAUHAN @ BABA CHAUHAN Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-000555-000555 / 2012
Diary number: 22110 / 2007
Advocates: SHEKHAR KUMAR Vs P. PARMESWARAN

21 March 2013
Supreme Court
171 pages
STATE OF MAHRASHTRA Vs FAZAL REHMAN ABDUL

Case number: Crl.A. No.-000418-000418 / 2011
Diary number: 38822 / 2009
Advocates: ARVIND KUMAR SHARMA Vs SHEKHAR KUMAR

21 March 2013
Supreme Court
147 pages
SANJAY DUTT Vs STATE OF MAHARASHTRA TR.CBI,BOMBAY

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001060-001060 / 2007
Diary number: 22706 / 2007
Advocates: Vs ARVIND KUMAR SHARMA

21 March 2013
Supreme Court
6 pages
J. SUNDRAMMA Vs STATE OF KARNATAKA

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-002648-002648 / 2013
Diary number: 20196 / 2011
Advocates: GAURAV DHINGRA Vs ANITHA SHENOY

21 March 2013
Supreme Court
350 pages
AHMED SHAH KHAN DURRANI @ A.S. MUBARAK S Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Crl.A. No.-001438-001438 / 2007
Diary number: 29580 / 2007
Advocates: RAJESH PRASAD SINGH Vs

20 March 2013
Supreme Court
11 pages
SHIVDEV KAUR (D) BY LRS. Vs R.S. GREWAL

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005063-005065 / 2005
Diary number: 24734 / 2004
Advocates: MINAKSHI VIJ Vs M. A. CHINNASAMY