Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • collaborated
  • collaborating
  • collate
  • collated
  • collateral
  • collateral agreement
  • collateral attack
  • collateral estoppel
  • collateral fact
  • collateral fraud
  • collateral mortgage
  • collateral negligence
  • collateral note
  • collateral order doctrine
  • collateral power
  • collateral proceeding
  • collateral promise
  • collateral source rule
  • collateralize
  • collateralized
  • collateralized debt obligation
  • collateralized loan obligation
  • collateralized mortgage obligation
  • collateralizing
  • collaterally
  • collating
  • collation
  • collecting bank
  • collection by affidavit
  • collective
  • 1
  • 2
  • ...
  • 50
  • 51
  • 52
  • 53
  • 54
  • 55
  • 56
  • ...
  • 338
  • 339
  • Home
  • Privacy
  • T & C
  • Facebook
© 2025, designed by VinzCorp Solutions