collated

verb | \ kə-ˈlāt, kä-, kō-; ˈkä-ˌlāt, ˈkō- \ | col·late

1. : to return property or legacies to an estate for division shall then be obliged to collate up to the sum necessary —Louisiana Civil Code

   : to return property or legacies to an estate for division shall then be obliged to collate up to the sum necessary —Louisiana Civil Code