Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • privilege
  • privilege against self-incrimination
  • privileged
  • privileged belligerent
  • privileged communication
  • privileges and immunities clause
  • privities
  • privity
  • privy
  • prize
  • pro bono
  • pro confesso
  • pro forma
  • pro hac vice
  • pro rata
  • pro rata clause
  • pro se
  • pro tanto
  • pro tem
  • pro tempore
  • probable cause
  • probable cause hearing
  • probata
  • probate
  • probate court
  • probate estate
  • probated
  • probating
  • probation
  • probation officer
  • 1
  • 2
  • ...
  • 242
  • 243
  • 244
  • 245
  • 246
  • 247
  • 248
  • ...
  • 338
  • 339
  • Home
  • Privacy
  • T & C
  • Facebook
© 2025, designed by VinzCorp Solutions