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presuming
presumption
presumption of fact
presumption of innocence
presumption of intent
presumption of law
presumption of survivorship
presumptive
presumptive evidence
presumptive heir
presumptive sentence
presumptively
pretax
pretermination hearing
pretermission
pretermit
pretermitted
pretermitted heir
pretermitting
pretext arrest
pretextual arrest
pretrial
pretrial conference
pretrial order
prevail
preventive custody
preventive detention
price-fixing
prima facie
prima facie case
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