absolute

adjective | ab·so·lute
  1. a : free from qualification, condition, exception, or restriction rights that even seem absolute have these qualifications —Long v. Rockwood, 277 U.S. 142 (1928) — see also absolute ownership at ownership — compare qualified

    b : having or allowing no legal effect an absolute impediment

  1. : final and not liable to modification —sometimes used after the word it modifies divorce absolute — compare nisi