Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • amend
  • amendable
  • amendatory
  • amended pleading
  • amendment
  • amercement
  • amicable action
  • amici
  • amici curiae
  • amicus
  • amicus curiae
  • amnesties
  • amnesty
  • amortizable
  • amortization
  • amortize
  • amortized
  • amortizing
  • AMW
  • ancestor
  • ancient
  • ancillary
  • ancillary administrator
  • ancillary jurisdiction
  • animus
  • animus furandi
  • animus testandi
  • annex
  • annexation
  • Annot.
  • 1
  • 2
  • ...
  • 15
  • 16
  • 17
  • 18
  • 19
  • 20
  • 21
  • ...
  • 338
  • 339
  • Home
  • Privacy
  • T & C
  • Facebook
© 2025, designed by VinzCorp Solutions