Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • tried
  • trier
  • trier of fact
  • TRO
  • trover
  • true bill
  • true lease
  • true threat
  • true value
  • trust
  • trust account
  • trust agreement
  • trust company
  • trust de son tort
  • trust deed
  • trust ex delicto
  • trust ex maleficio
  • trust fund
  • trust fund doctrine
  • trust indenture
  • trust instrument
  • trust receipt
  • trust territory
  • trust-busting
  • trustbuster
  • trustee
  • trustee in bankruptcy
  • trustee process
  • trusteed
  • trusteeing
  • 1
  • 2
  • ...
  • 4
  • 5
  • 6
  • 7
  • 8
  • 9
  • 10
  • 11
  • 12
  • Home
  • Privacy
  • T & C
  • Facebook
© 2025, designed by VinzCorp Solutions