Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • officious intermeddler
  • offset
  • oligopoly
  • olograph
  • olographic
  • OMB
  • omission
  • omnibus bill
  • Omnibus Budget Reconciliation Act
  • omnibus clause
  • omnibus motion
  • on all fours
  • on demand
  • on duty
  • on file
  • on inquiry
  • on one's own initiative
  • on pain of
  • on paper
  • on point
  • on the job
  • onerous
  • onerous contract
  • onerous title
  • op.
  • open
  • open court
  • open fields doctrine
  • open forum
  • open listing
  • 1
  • 2
  • 3
  • 4
  • 5
  • 6
  • 7
  • 8
  • Home
  • Privacy
  • T & C
  • Facebook
© 2025, designed by VinzCorp Solutions