Legal Authority
  • Court Fees
  • Bare Acts
  • Judgements
  • Documents
  • Dictionary
  • Login
  • Register

Law Dictionary

  • A
  • B
  • C
  • D
  • E
  • F
  • G
  • H
  • I
  • J
  • K
  • L
  • M
  • N
  • O
  • P
  • Q
  • R
  • S
  • T
  • U
  • V
  • W
  • X
  • Y
  • Z
  • 0-9
  • misrepresentative
  • misrepresenter
  • Missouri Compromise
  • Missouri v. Holland
  • mistake
  • mistake of fact
  • mistake of law
  • mistrial
  • mitigate
  • mitigated
  • mitigating
  • mitigating circumstance
  • mitigation
  • mitigation of damages
  • mitigative
  • mitigator
  • mitigatory
  • mittimus
  • MO
  • mobile goods
  • Model Penal Code
  • Model Penal Code test
  • moderate force
  • Modified Accelerated Cost Recovery System
  • modus operandi
  • moieties
  • moiety
  • molest
  • molestation
  • molester
  • 1
  • 2
  • ...
  • 6
  • 7
  • 8
  • 9
  • 10
  • 11
  • 12
  • 13
  • 14
  • Home
  • Privacy
  • T & C
  • Facebook
© 2025, designed by VinzCorp Solutions