Showing 181 - 210 of 500 acts
Central Act (NIC)
Act No. 20 of 2017
39 sections
04 August 2017
Footwear Design and Development Institute Act, 2017

An Act to establish and declare the Footwear Design and Development Institute as an institution of national importance for the promotion and development of quality and excellence in education, research and training in all disciplines relating to footwear and leather products design and development and for matters connected therewith or incidental thereto. read more...

Ministry of Commerce and Industry
Central Act (NIC)
Act No. 36 of 2002
3 sections
11 June 2002
Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Act, 2002

An Act to implement Agreements entered into by India with other countries in pursuance of the Convention on International Civil Aviation opened for signatures at Chicago on the 7th December, 1944. read more...

Ministry of Civil Aviation
Central Act
Act No. of 1976
34 sections
Foreign Contribution (Regulation) Act, 1976

An Act to regulate the acceptance and utilization of foreign contribution or foreign hospitality by certain persons or associations, with a view to ensuring that parliamentary institutions, political associations and academic and other voluntary organizations as well as individuals working in the important areas of national life may function in a manner consistent with the values of a sovereign democratic republic, and for matters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 42 of 2010
54 sections
26 September 2010
Foreign Contribution (Regulation) Act, 2010

An Act to consolidate the law to regulate the acceptance and utilisation of foreign contribution or foreign hospitality by certain individuals or associations or companies and to prohibit acceptance and utilisation of foreign contribution or foreign hospitality for any activities detrimental to the national interest and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 42 of 1999
51 sections
29 December 1999
Foreign Exchange Management Act, 1999

An Act to consolidate and amend the law relating to foreign exchange with the objective of facilitating external trade and payments and for promoting the orderly development and maintenance of foreign exchange market in India. read more...

Ministry of Finance
Central Act
Act no. 33 of 1969
33 sections
Foreign Marriage Act, 1969

An Act to make provision relating to marriages of citizens of India outside India. read more...

Central Act (NIC)
Act No. 22 of 1992
28 sections
07 August 1992
Foreign Trade (Development and Regulation) Act, 1992

An Act to provide for the development and regulation of foreign trade by facilitating imports into, and augmenting exports from, India and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. of 1993
18 sections
Foreign Trade (Regulation) Rules, 1993
Central Act
Act No. of 1946
19 sections
Foreigners Act, 1946

An Act to confer upon the Central Government certain powers in respect of foreigners. read more...

Central Act
Act No. of 1980
7 sections
Forest (Conservation) Act, 1980

An Act to provide for the conservation of forests and for matters connected therewith or ancillary or incidental thereto. read more...

Central Act
Act No. ACT NO. 5 OF 2003 of 2002
21 sections
Freedom of Information Act, 2002

An Act to provide for freedom to every citizen to secure access to information under the control of public authorities, consistent with public interest, in order to promote openness, transparency and accountability in administration and in relation to ma ters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 17 of 2018
26 sections
31 July 2018
Fugitive Economic Offenders Act, 2018

An Act to provide for measures to deter fugitive economic offenders from evading the process of law in India by staying outside the jurisdiction of Indian courts, to preserve the sanctity of the rule of law in India and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. 10 of Year 1897, dated 11th. March, 1897] An Act to consolidate and extend the General Clauses Acts, 1868 and 1887 WHEREAS it is expedient to consolidate and extend the General Clauses Acts, 1868 (1 of 1868
36 sections
General Clauses Act, 1897
Central Act (NIC)
Act No. 48 of 1999
87 sections
30 December 1999
Geographical Indications of Goods (Registration and Protection) Act, 1999

An Act to provide for the registration and better protection of geographical indications relating to goods. read more...

Ministry of Commerce and Industry
Central Act
Act No. of 1958
70 sections
Gift - Tax Act, 1958
Central Act (NIC)
Act No. 25 of 1993
6 sections
02 April 1993
Gold Bonds (Immunities and Exemptions) Act, 1993

An Act to provide for certain immunities to the subscribers of the Gold Bonds and for certain exemptions from direct taxes in relation to such Bonds and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 15 of 2017
14 sections
12 April 2017
Goods and Services Tax (Compensation to States) Act, 2017

An Act to provide for compensation to the States for the loss of revenue arising on account of implementation of the goods and services tax in pursuance of the provisions of the Constitution (One Hundred and First Amendment) Act, 2016. read more...

Ministry of Finance
Central Act (NIC)
Act No. 01 of 1992
59 sections
02 January 1992
Government of National Capital Territory Act, 1991 (1 of 1992)
Ministry of Law and Justice
Central Act (NIC)
Act No. 01 of 1992
59 sections
02 January 1992
Government of National Capital Territory of Delhi Act, 1991

An Act to supplement the provisions of the Constitution relating to the Legislative Assembly and a Council of Ministers for the National Capital Territory of Delhi and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 38 of 2006
35 sections
30 August 2006
Government Securities Act 2006

An Act to consolidate and amend the law relating to Government securities and its management by the Reserve Bank of India and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 04 of 2009
40 sections
07 January 2009
Gram Nyayalayas Act, 2008

An Act to provide for the establishment of Gram Nyayalayas at the grass roots level for the purposes of providing access to justice to the citizens at their doorsteps and to ensure that opportunities for securing justice are not denied to any citizen by reason of social, economic or other disabilities and for matters connected therewith or incidental thereto. read more...

Ministry of Law and Justice
Central Act
Act No. of 1890
54 sections
Guardians and Wards Act, 1890
Central Act (NIC)
Act No. 35 of 2002
52 sections
11 June 2002
Haj Committee Act, 2002

An Act to establish a Haj Committee of India and State Haj Committees for making arrangements for the pilgrimage of Muslims for Haj, and for matters connected therewith. read more...

Ministry of Minority Affairs
Central Act
Act No. of 1985
19 sections
Handlooms (Reservation of Articles for production) Act, 1985
Central Act
Act No. of 1956
30 sections
Hindu Adoptions and Maintenance Act, 1956
Central Act
Act No.15 of 1916
5 sections
Hindu Disposition of Property Act, 1916
Central Act
ACT NO.25 OF 1955
30 sections
Hindu Marriage Act, 1955

An Act to amend and codify the law relating to marriage among Hindus. read more...

Central Act
Act No. of 1960
2 sections
Hindu Marriages (Validation of Proceedings) Act, 1960

An Act to validate certain proceedings under the Hindu Marriage Act, 1955. read more...

Central Act
Act No.32 of 1956
13 sections
Hindu Minority and Guardianship Act, 1956

An Act to amend and codify certain parts of the law relating to minority and guardianship among Hindus. read more...

Central Act
Act No. of 1956
31 sections
Hindu Succession Act, 1956