Showing 331 - 360 of 500 acts
Central Act
Act No. of 1980
20 sections
National Security Act, 1980

An Act to provide for preventive detention in certain cases and for matters connected therewith. read more...

Central Act (NIC)
Act No. 25 of 2018
44 sections
17 August 2018
National Sports University Act, 2018

An Act to establish and incorporate a National Sports University in the State of Manipur, a specialised University first of its kind, to promote sports education in the areas of sports sciences, sports technology, sports management and sports coaching besides functioning as the national training centre for select sports disciplines by adopting best international practices and for matters connected therewith or incidental thereto. read more...

Ministry of Youth Affairs and Sports
Central Act (NIC)
Act No. 49 of 2005
30 sections
20 December 2005
National Tax Tribunal Act, 2005

An Act to provide for the adjudication by the National Tax Tribunal of disputes with respect to levy, assessment, collection and enforcement of direct taxes and also to provide for the adjudication by that Tribunal of disputes with respect to the determination of the rates of duties of customs and central excise on goods and the valuation of goods for the purposes of assessment of such duties as well as in matters relating to levy of tax on service, in pursuance of article 323B of the Constitution and for matters connected therewith or incidental thereto. read more...

Ministry of Law and Justice
Central Act (NIC)
Act No. 44 of 1999
36 sections
30 December 1999
National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999

An Act to provide for the constitution of a body at the National level for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities and for matters connected therewith or incidental thereto. read more...

Ministry of Social Justice and Empowerment
Central Act (NIC)
Act No. 23 of 2008
3 sections
17 November 2008
National Waterway (Talcher-Dhamra Stretch of Rivers, Geonkhali-Charbatia Stretch of East Coast Canal, Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Act, 2008

An Act to provide for the declaration of the Talcher-Dhamra stretch of Brahmani-KharsuaDhamra rivers, Geonkhali-Charbatia stretch of East Coast Canal, Charbatia-Dhamra stretch of Matai river and Mahanadi delta rivers between Mangalgadi and Paradip in the States of West Bengal and Orissa to be a national waterway and also to provide for the regulation and development of the said stretch of the rivers and the canals for the purposes of shipping and navigation on the said waterway and for matters connected therewith or incidental thereto. read more...

Ministry of Shipping
Central Act (NIC)
Act No. 17 of 2016
5 sections
25 March 2016
National Waterways Act, 2016

An Act to make provisions for existing national waterways and to provide for the declaration of certain inland waterways to be national waterways and also to provide for the regulation and development of the said waterways for the purposes of shipping and navigation and for matters connected therewith or incidental thereto. read more...

Ministry of Shipping
Central Act
Act No. of 1881
146 sections
Negotiable Instruments Act, 1881
Central Act
Act No. of 1952
16 sections
Notaries Act, 1952
Central Act
Act No. 19 of 1923
15 sections
Official Secrets Act, 1923

An Act to consolidate and amend the law 2[***] relating to official secrets. read more...

Central Act
Act No. of 1913
35 sections
Official Trustees Act, 1913
Central Act (NIC)
Act No. 17 of 2003
38 sections
30 January 2003
Offshore Areas Mineral (Development and Regulation) Act, 2002

An Act to provide for development and regulation of mineral resources in the territorial waters, continental shelf, exclusive economic zone and other maritime zones of India and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Mines
Central Act (NIC)
Act No. 65 of 1993
12 sections
04 September 1993
Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

An Act to provide for the transfer and vesting of the undertaking of the Oil and Natural Gas Commission to and in the Oil and Natural Gas Corporation Limited, a company incorporated under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Oil and Natural Gas Commission Act, 1959. read more...

Ministry of Petroleum and Natural Gas
Central Act
ACT NO. 47 OF 1974
32 sections
Oil Industry (Development) Act, 1974

An Act to provide for the establishment of a Board for the development of oil industry and for that purpose to levy a duty of excise on crude oil and natural gas and for matters connected there with. read more...

Central Act
Act No. of 1857
27 sections
Oriental Gas Company Act, 1857

An Act to confer certain powers on the Oriental Gas Company, Limited. read more...

Central Act (NIC)
Act No. 15 of 2011
10 sections
23 September 2011
Orissa (Alteration of Name) Act, 2011

An Act to alter the name of the State of Orissa. read more...

Ministry of Home Affairs
Central Act
Act No. 3 of 1936
56 sections
Parsi Marriage and Divorce Act, 1936

An Act to amend the law relating to marriage and divorce among Parsis. read more...

Central Act
Act No. of 1893
10 sections
Partition Act, 1893
Central Act
Act No. 15 of 1967
27 sections
Passports Act, 1967

An Act to provide for the issue of passports and travel documents, to regulate the departure from India of citizens of India and for other persons and for matters incidental or ancillary thereto. read more...

Central Act
Act No. of 1970
171 sections
Patents Act, 1970
Central Act (NIC)
Act No. 51 of 2007
40 sections
20 December 2007
Payment and Settlement Systems Act, 2007

An Act to provide for the regulation and supervision of payment systems in India and to designate the Reserve Bank of India as the authority for that purpose and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. of 1965
42 sections
Payment of Bonus Act, 1965
Central Act
No.39 of 1972
15 sections
Payment of Gratuity Act, 1972

An Act to provide for a scheme for the payment of gratuity to employees engaged in factories, mines, oilfields, plantations, ports, railway companies, shops or other establishments and for matters connected therewith or incidental thereto. read more...

Central Act
Act No. of 1936
32 sections
Payment of Wages Act, 1936
Central Act (NIC)
Act No. 23 of 2013
56 sections
18 September 2013
Pension Fund Regulatory and Development Authority Act, 2013

An Act to provide for the establishment of an Authority to promote old age income security by establishing, developing and regulating pension funds, to protect the interests of subscribers to schemes of pension funds and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. 23 of 1971
18 sections
Pensions Act, 1871

An Act to consolidate and amend the law relating to pensions and grants by Government of money or land-revenue. read more...

Central Act
Act No. 30 of 1934
32 sections
Petroleum Act, 1934

An Act to consolidate and amend the law relating to the import, transport, storage, production, refining and blending of petroleum 1[***]. read more...

Central Act (NIC)
Act No. 19 of 2006
63 sections
31 March 2006
Petroleum and Natural Gas Regulatory Board Act, 2006

An Act to provide for the establishment of Petroleum and Natural Gas Regulatory Board to regulate the refining, processing, storage, transportation, distribution, marketing and sale of petroleum, petroleum products and natural gas excluding production of crude oil and natural gas so as to protect the interests of consumers and entities engaged in specified activities relating to petroleum, petroleum products and natural gas and to ensure uninterrupted and adequate supply of petroleum, petroleum products and natural gas in all parts of the country and to promote competitive markets and for matters connected therewith or incidental thereto. read more...

Ministry of Petroleum and Natural Gas
Central Act
Act No. 8 of 1948
53 sections
Pharmacy Act, 1948

An Act to regulate the profession of pharmacy. read more...

Central Act (NIC)
Act No. 42 of 1991
8 sections
18 September 1991
Places of Worship (Special Provisions) Act, 1991

An Act to prohibit conversion of any place of worship and to provide for the maintenance of the religious character of any place of worship as it existed on the 15th day of August, 1947, and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act
Act No. 12 of 1919
10 sections
Poisons Act, 1919

An Act to consolidate and amend the law regulating the importation, possession and sale of poisons 2[***]. read more...