Showing 241 - 270 of 500 acts
Central Act
Act No. 23 of 1971
18 sections
Pensions Act, 1871

An Act to consolidate and amend the law relating to pensions and grants by Government of money or land-revenue. read more...

Central Act
Act No. 30 of 1934
32 sections
Petroleum Act, 1934

An Act to consolidate and amend the law relating to the import, transport, storage, production, refining and blending of petroleum 1[***]. read more...

Central Act
Act No.30 of 1955
3 sections
Abducted Persons (Recovery and Restoration) Continuance Act, 1955

An Act to continue the Abducted Persons (Recovery and Restoration) Act, 1949, for a further period. read more...

Central Act
Act No. 8 of 1948
53 sections
Pharmacy Act, 1948

An Act to regulate the profession of pharmacy. read more...

Central Act
Act no. 13 of 1985
39 sections
Administrative Tribunals Act, 1985
Central Act
Act No. 12 of 1919
10 sections
Poisons Act, 1919

An Act to consolidate and amend the law regulating the importation, possession and sale of poisons 2[***]. read more...

Central Act
ACT NO. 2 OF 1913
36 sections
Administrator - Generals Act, 1913

An Act to consolidate and amend the Law constituting the office of Official Trustee. read more...

Central Act
Act No. of 1882
7 sections
Powers of Attorney Act, 1882
Central Act
Act no. 25 of 1961
84 sections
Advocates Act, 1961
Central Act
Act No. 57 of 1994
34 sections
Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994

An Act to provide for the regulation of the use of pre-natal diagnostic techniques for the purpose of detecting genetic or metabolic disorders or chromosomal abnormalities or certain congenital malformations or sex linked disorders and for the prevention of the misuse of such techniques for the purpose of pre-natal sex determination leading to female foeticide; and, for matters connected therewith or incidental thereto. read more...

Central Act
Act No. No.3 OF 1986 of 1985
4 sections
Agricultural and Processed Food Products Export Cess Act, 1985
Central Act
Act No. of 1960
9 sections
Preference Shares (Regulation of Dividends) Act, 1960

An Act to regulate dividends on preference shares of certain companies Comment: This Act seeks to regulate dividends on preference shares of certain companies as specified. read more...

Central Act
Act no. 14 of 1981
57 sections
Air (Prevention and Control of Pollution) Act, 1981
Central Act
No.34 OF 1965
23 sections
Press Council Act, 1965

An Act to establish a Press Council for the purpose of preserving the freedom of the Press and of maintaining and improving the standards of Newspapers in India. read more...

Central Act
Act No. of 1978
27 sections
Press Council Act, 1978
Central Act
Act No. 25 of 1867
45 sections
Press and Registration of Books Act, 1867
Central Act
NO.LXI OF 1951
4 sections
All India Services Act, 1951

An Act to regulate the recruitment, and the conditions of service of persons appointed, to the all-India Services common to the Union and the States. read more...

Central Act
Act No. of 1980
17 sections
Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980

An Act to provide for detention in certain cases for the purpose of prevention of black marketing and maintenance of supplies of commodities essential to the community and for matters connected therewith. read more...

Central Act
Act No.25 OF 1956
29 sections
All-India Institute of Medical Science Act, 1956

An Act to provide for the establishment of an All-India Institute of Medical Sciences. read more...

Central Act
Act No. 49 of 1988
31 sections
Prevention of Corruption Act, 1988

An Act to consolidate and amend the law relating to the prevention of corruption and for matters connected therewith. read more...

Central Act
No.19 OF 1975
3 sections
All-India Services Regulations (Indemnity) Act, 1975

An Act to grant indemnity in respect of the failure to lay before Parliament certain regulations made under the All-India Services Act, 1951, and for certain other matters connected therewith. read more...

Central Act
NO. 59 OF 1960
41 sections
Prevention of Cruelty to Animals Act, 1960

An Act to prevent the infliction of unnecessary pain or suffering on animals and for that purpose to amend the law relating to the prevention of cruelty to animals. read more...

Central Act
No.24 of 1958
39 sections
Ancient Monuments and Archaeological Sites and Remains Act, 1958

An act to provide for the preservation of ancient and historical monuments and archaeological site and remains of national importance, for the regulation of archaeological excavations and for the protection of sculptures, carvings and other like objects. read more...

Central Act
Act No. 37 of 1954
31 sections
Prevention of Food Adulteration Act, 1954
Central Act
Act No. 69 of 1971
3 sections
Prevention of Insults to National Honor Act, 1971

An act to prevent Insults to National Honor . read more...

Central Act
Act No. 65 of 1982
17 sections
Anti-Hijacking Act, 1982

An Act to give effect to the Convention for Suppression of Unlawful Seizure of Aircraft and for matters connected therewith Comment: This Act was enacted to give effect to the Convention for Suppression of Unlawful Seizure of Aircraft. read more...

Central Act
Act no. 52 of 1961
39 sections
Apprentices Act, 1961
Central Act
ACT NO. 15 OF 2002
64 sections
Prevention of Terrorism Act, 2002

An Act to make provisions for the prevention of, and for dealing with, terrorist activities and for matters connected therewith. read more...

Central Act
Act No.6 of 1937
11 sections
Arbitration (Protocol and Convention Act), 1937

An Act to make certain further provisions respecting the law of arbitration in (the words the Provinces of were omitted by the A. read more...

Central Act
Act No. 3 of 1900
26 sections
Prisoners Act, 1900

An Act to consolidate the law relating to Prisoners confined by order of a Court. read more...