Showing 451 - 480 of 500 acts
Central Act
Act No. 15 of 1908
82 sections
Indian Ports Act, 1908

An Act to consolidate the Enactments relating to Ports and Port-charges. read more...

Central Act
Act No. 6 of 1898
83 sections
Indian Post Office Act, 1898

An Act to consolidate and amend the Law relating to the Post Office in India. read more...

Central Act
Act No. of 1899
85 sections
Indian Stamp Act, 1899
Central Act
Act No. of 1885
43 sections
Indian Telegraph Act, 1885
Central Act
Act No. of 1882
97 sections
Indian Trusts Act, 1882
Central Act
Act No. of 1933
11 sections
Indian Wireless Telegraphy Act, 1933
Central Act
Act No. of 1951
58 sections
Industrial (Development and Regulations) Act, 1951
Central Act
Act no. 54 of 1949
7 sections
Industrial Disputes (Banking and Insurance Company) Act, 1949
Central Act
Act No. Act no. 54 of 1949 of 1955
6 sections
Industrial Disputes (Banking and Insurance Company) Decision Act, 1955
Central Act
Act No. of 1947
85 sections
Industrial Disputes Act, 1947
Central Act
Act No. of 1946
24 sections
Industrial Employment (Standing Orders) Act, 1946
Central Act
ACT NO. 15 OF 1948
61 sections
Industrial Finance Corporation Act, 1948
Central Act
Act No. of 1978
6 sections
Interest Act, 1978

An Act to consolidate and amend the law relating to the allowance of interest in certain cases. read more...

Central Act
Act No. of 1993
11 sections
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993

An Act to provide for and regulate the payment of interest on delayed Payments to small scale and ancillary industrial undertakings and for matters connected therewith or incidental thereto. read more...

Central Act
No.51 OF 1968
7 sections
Judges (Inquiry) Act, 1968

An Act to regulate the procedure for the investigation and proof of the misbehavior or incapacity of a Judge of the Supreme Court or of a High Court and for the presentation of an address by Parliament to the President and for matters connected therewith. read more...

Central Act
NO.59 OF 1985
4 sections
Judges (Protection) Act, 1985
Central Act
Act No. of 2000
72 sections
Juvenile Justice (Care and Protection of Children) Act, 2000

An Act to consolidate and amend the law relating to juveniles in conflict with law and children in need of care and protection, by providing for proper care, protection and treatment by catering to their development needs, and by adopting a child-friendly approach in the adjudication and disposition of matters in the best interest of children and for their ultimate rehabilitation and for matters connected therewith or incidental thereto. read more...

Central Act
ACT NO. 61 OF 1956
29 sections
Khadi and Village Industries Commission Act, 1956

An Act to provide for the establishment of a Commission for the development of Khadi and Village Industries and for matters connected there with. read more...

Central Act
ACT NO.1 OF 1894
56 sections
Land Acquisition Act, 1894

An Act to amend the law for the acquisition of land for public purposes and for Companies. read more...

Central Act
ACT No.19 OF 1883
11 sections
Land Improvement Loans Act, 1883

An Act to consolidate and amend the law relating to loans of money by the Government for agricultural improvements. read more...

Central Act
Act No.31 of 1956
50 sections
Life Insurance Corporation Act, 1956
Central Act
Act no. 36 of 1963
45 sections
Limitation Act, 1963
Central Act
Act No. 18 of 2000
60 sections
Maharashtra Rent Control Act, 1999

An Act to unify, consolidate and amend the law relating to the control of rent and repairs of certain premises and of eviction and for encouraging the construction of new houses by assuring a fair return on the investment by landlords and to provide for the matters connected with the purposes aforesaid. read more...

Central Act
Act No. 11 of 1963
92 sections
Marine Insurance Act, 1963

An Act to codify the law relating to marine insurance. read more...

Central Act
Act No. 3 of 1874
10 sections
Married Womens Property Act, 1874

An Act to explain and amend the law relating to certain married women, and for other purposes. read more...

Central Act
Act No. of 1961
64 sections
Maternity Benefit Act, 1961
Central Act
Act No. 34 of 1971
8 sections
Medical Termination of Pregnancy Act, 1971
Central Act
Act No. of 1948
39 sections
Minimum Wages Act, 1948
Central Act
Act No. of 1969
75 sections
Monopolies and Restrictive Trade Practices Act, 1969

An Act to provide that operation of the economic system does not result in the concentration of economic power to the common detriment, for the control of monopolies, for the prohibition of monopolistic and restrictive trade practices and for matters connected therewith or incidental thereto. read more...

Central Act
Act No. of 1984
110 sections
Multi-State Cooperative Societies Act, 1984