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Central Act (NIC)
Act No. 58 of 1988 41 sections 08 October 1988 Jamia Millia Islamia Act, 1988An Act to establish and incorporate a teaching University in the Union territory of Delhi and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 59 of 1988 222 sections 14 October 1988 Motor Vehicles Act, 1988An Act to consolidate and amend the law relating to motor vehicles. read more... Ministry of Road Transport and Highways |
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Central Act (NIC)
Act No. 68 of 1988 37 sections 16 December 1988 National Highways Authority of India Act, 1988An Act to provide for the constitution of an Authority for the development, maintenance and management of national highways and for matters connected therewith or incidental thereto. read more... Ministry of Road Transport and Highways |
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Central Act (NIC)
Act No. 23 of 1989 45 sections 23 May 1989 Assam University Act, 1989An Act to establish and incorporate a teaching and affiliating University in the State of Assam and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 24 of 1989 233 sections 03 June 1989 Railways Act, 1989An Act to consolidate and amend the law relating to Railways. read more... Ministry of Railways |
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Central Act (NIC)
Act No. 33 of 1989 25 sections 11 September 1989 Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989An Act to prevent the commission of offences of atrocities against the members of the Scheduled Castes and the Scheduled Tribes, to provide for Special Courts and the Exclusive Special Courts for the trial of such offences and for the relief and rehabilitation of the victims of such offences and for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
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Central Act (NIC)
Act No. 35 of 1989 48 sections 20 October 1989 Nagaland University Act, 1989An Act to establish and incorporate a teaching and affiliating University in the State of Nagaland and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 39 of 1989 69 sections 25 October 1989 Small Industries Development Bank of India Act, 1989An Act to establish the Small Industries Development Bank of India as the principal financial institution for the promotion, financing and development of industry in the small-scale sector and to co-ordinate the functions of the institutions engaged in the promotion, financing or developing industry in the small-scale sector and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 20 of 1990 17 sections 30 August 1990 National Commission for Women Act, 1990An Act to constitute a National Commission for Women and to provide for matters connected therewith or incidental thereto. read more... Ministry of Women and Child Development |
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Central Act (NIC)
Act No. 21 of 1990 8 sections 10 September 1990 Armed Forces (Jammu and Kashmir) Special Powers Act, 1990An Act to enable certain special powers to be conferred upon members of the armed forces in the disturbed areas in the State of Jammu and Kashmir. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 25 of 1990 37 sections 12 September 1990 Prasar Bharati (Broadcasting Corporation of India) Act, 1990An Act to provide for the establishment of a Broadcasting Corporation for India, to be known as Prasar Bharati, to define its composition, functions and powers and to provide for matters connected therewith or incidental thereto. read more... Ministry of Information and Broadcasting |
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Central Act (NIC)
Act No. 06 of 1991 24 sections 22 January 1991 Public Liability Insurance Act, 1991An Act to provide for public liability insurance for the purpose of providing immediate relief to the persons affected by accident occurring while handling any hazardous substance and for matters connected therewith or incidental thereto. read more... Ministry of Environment, Forest and Climate Change |
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Central Act (NIC)
Act No. 11 of 1991 10 sections 25 January 1991 Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991An Act to determine the conditions of service of the Chief Election Commissioner and other Election Commissioners and to provide for the procedure for transaction of business by the Election Commission and for matters connected therewith or incidental thereto. read more... Ministry of Law and Justice |
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Central Act (NIC)
Act No. 42 of 1991 8 sections 18 September 1991 Places of Worship (Special Provisions) Act, 1991An Act to prohibit conversion of any place of worship and to provide for the maintenance of the religious character of any place of worship as it existed on the 15th day of August, 1947, and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 41 of 1991 7 sections 18 September 1991 Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991An Act to provide for certain immunities to persons receiving remittances in foregin exchange and to persons owning the Foreign Exchange Bonds and for certain exemptions from direct taxes in relation to such remittances and bonds and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 01 of 1992 59 sections 02 January 1992 Government of National Capital Territory Act, 1991 (1 of 1992)Ministry of Law and Justice |
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Central Act (NIC)
Act No. 01 of 1992 59 sections 02 January 1992 Government of National Capital Territory of Delhi Act, 1991An Act to supplement the provisions of the Constitution relating to the Legislative Assembly and a Council of Ministers for the National Capital Territory of Delhi and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 12 of 1992 4 sections 31 March 1992 Destructive Insects and Pests (Amendment and Validation) Act, 1992An Act further to amend the Destructive Insects and Pests Act, 1914. read more... Ministry of Agriculture and Farmers Welfare |
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Central Act (NIC)
Act No. 15 of 1992 82 sections 04 April 1992 Securities and Exchange Board of India Act, 1992An Act to provide for the establishment of a Board to protect the interests of investors in securities and to promote the development of, and to regulate, the securities market and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 16 of 1992 3 sections 04 April 1992 Cess and Other Taxes on Minerals (Validation) Act, 1992An Act to validate the imposition and collection of cesses and certain other taxes on minerals under certain State laws. read more... Ministry of Mines |
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Central Act (NIC)
Act No. 19 of 1992 16 sections 17 May 1992 National Commission for Minorities Act, 1992An Act to constitute a National Commission for Minorities and to provide for matters connected therewith or incidental thereto. read more... Ministry of Minority Affairs |
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Central Act (NIC)
Act No. 22 of 1992 28 sections 07 August 1992 Foreign Trade (Development and Regulation) Act, 1992An Act to provide for the development and regulation of foreign trade by facilitating imports into, and augmenting exports from, India and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 27 of 1992 19 sections 18 August 1992 Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992An Act to provide for the establishment of a Special Court for the trial of offences relating to transactions in securities and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 34 of 1992 30 sections 01 September 1992 Rehabilitation Council of India Act, 1992An Act to provide for the constitution of the Rehabilitation Council of India for regulating and monitoring the training of rehabilitation professionals and personnel, promoting research in rehabilitation and special education, the maintenance of a Central Rehabilitation Register and for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
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Central Act (NIC)
Act No. 35 of 1992 157 sections 01 September 1992 Indo-Tibetan Border Police Force Act, 1992An Act to provide for the constitution and regulation of an armed force of the Union for ensuring the security of the borders of India and for matters connected therewith. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 40 of 1992 43 sections 26 December 1992 Central Agricultural University Act, 1992An Act to provide for the establishment and incorporation of a University for the North-Eastern region for the development of agriculture and for the furtherance of the advancement of learning and prosecution of research in agriculture and allied sciences in that region. read more... Ministry of Agriculture and Farmers Welfare |
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Central Act (NIC)
Act No. 41 of 1992 26 sections 29 December 1992 Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992An Act to provide for the regulation of production, supply and distribution of infant milk substitutes, feeding bottles and infant foods with a view to the protection and promotion of breast-feeding and ensuring the proper use of infant foods and for matters connected therewith or incidental thereto. read more... Ministry of Women and Child Development |
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Central Act (NIC)
Act No. 23 of 1993 12 sections 02 April 1993 Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993An Act to provide for the transfer and vesting of the undertaking of the Industrial Finance Corporation of India to and in the Company to be formed and registered as a Company under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Industrial Finance Corporation Act, 1948. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 25 of 1993 6 sections 02 April 1993 Gold Bonds (Immunities and Exemptions) Act, 1993An Act to provide for certain immunities to the subscribers of the Gold Bonds and for certain exemptions from direct taxes in relation to such Bonds and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 28 of 1993 33 sections 02 April 1993 Multimodal Transportation of Goods Act, 1993An Act to provide for the regulation of the multimodal transportation of goods, from any place in India to a place outside India, on the basis of a multimodal transport contract and for matters connected therewith or incidental thereto. read more... Ministry of Shipping |