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Central Act (NIC)
Act No. 45 of 1988 72 sections 05 September 1988 The Prohibition of Benami Property Transactions Act, 1988An Act to prohibit benami transactions and the right to recover property held benami and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 18 of 2000 6 sections 07 June 2000 The Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Amendment Act, 2000An Act to amend the Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Act, 1998 read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 04 of 2016 26 sections 31 December 2016 The Commercial Courts Act, 2015An Act to provide for the constitution of Commercial Courts, Commercial Division and Commercial Appellate Division in the High Courts for adjudicating commercial disputes of specified value and matters connected therewith or incidental thereto. read more... Ministry of Law and Justice |
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Central Act (NIC)
Act No. 45 of 1993 44 sections 01 June 1993 Tezpur University Act, 1993An Act to establish and incorporate a teaching and residential University in the State of Assam at Tezpur and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 39 of 1995 39 sections 08 September 1995 Textile Undertakings (Nationalisation) Act, 1995An Act to provide for the acquisition and transfer of the textile undertakings, and the right, title and interest of the owners in respect of the textile undertakings, specified in the First Schedule with a view to augmenting the production and distribution of different varieties of cloth and yarn so as to subserve the interests of the general public and for matters connected therewith or incidental thereto. read more... Ministry of Textiles |
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Central Act
Act No. of 1987 32 sections Terrorist and Disruptive Activities (Prevention) Act, 1987 |
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Central Act (NIC)
Act No. 24 of 1997 55 sections 28 March 1997 Telecom Regulatory Authority of India Act, 1997An Act to provide for the establishment of the Telecom Regulatory Authority of India and the Telecom Disputes Settlement and Appellate Tribunal to regulate the telecommunication services, adjudicate disputes, dispose of appeals and to protect the interests of service providers and consumers of the telecom sector, to promote and ensure orderly growth of the telecom sector and for matters connected therewith or incidental thereto. read more... Ministry of Communications |
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Central Act (NIC)
Act No. 44 of 1995 23 sections 16 December 1995 Technology Development Board Act, 1995An Act to provide for the constitution of a Board for payment of equity capital or any other financial assistance to industrial concerns and other agencies attempting development and commercial application of indigenous technology or adapting imported technology to wider domestic applications and for matters connected therewith or incidental thereto. read more... Ministry of Science and Technology |
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Central Act (NIC)
Act No. 16 of 2010 5 sections 18 May 2010 Tamil Nadu Legislative Council Act, 2010An Act to provide for the creation of Legislative Council for the State of Tamil Nadu and for matters supplemental, incidental and consequential thereto. read more... Ministry of Law and Justice |
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Central Act (NIC)
Act No. 22 of 1988 5 sections 08 April 1988 Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Amendment Act, 1988An Act further to amend the Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Act, 1986. read more... Ministry of Agriculture and Farmers Welfare |
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Central Act (NIC)
Act No. 69 of 2002 14 sections 20 December 2002 Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Act, 2002An Act to give effect to the International Maritime Organisation Convention for Suppression of Unlawful Acts Against the Safety of Maritime Navigation and the Protocol for the Suppression of Unlawful Acts Against the Safety of Fixed Platforms Located on the Continental Shelf and for matters connected therewith. read more... Ministry of Shipping |
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Central Act (NIC)
Act No. 07 of 2014 39 sections 04 March 2014 Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014An Act to protect the rights of urban street vendors and to regulate street vending activities and for matters connected therewith or incidental thereto. read more... Ministry of Housing and Urban Affairs |
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Central Act
Act No. of 1951 71 sections State Financial Corporation Act, 1951 |
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Central Act (NIC)
Act No. 50 of 2005 11 sections 20 December 2005 State Emblem of India (Prohibition of Improper Use) Act, 2005An Act to prohibit the improper use of State Emblem of India for professional and commercial purpose and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act
Act No. of 1955 65 sections State Bank of India Act, 1955An Act to constitute a State Bank for India, to transfer to it the undertaking of the Imperial Bank of India and to provide for other matters connected therewith or incidental thereto. read more... |
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Central Act
ACT NO. 60 OF 1968 48 sections State Agricultural Credit Corporations Act, 1968An Act to provide for the establishment in the States and Union territories of Agricultural Credit Corporation and for matters connected therewith or incidental thereto. read more... |
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Central Act
Act No. 60 of 1976 85 sections Standards of Weights and Measures Act, 1976 |
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Central Act
Act No. 54 of 1985 75 sections Standards of Weights and Measures (Enforcement) Act, 1985 |
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Central Act (NIC)
Act No. 11 of 2007 10 sections 19 March 2007 Sports Broadcasting Signals (Mandatory Sharing with PrasarBharati) Act, 2007An Act to provide access to the largest number of listeners and viewers, on a free to air basis, of sporting events of national importance through mandatory sharing of sports broadcasting signals with Prasar Bharati and for matters connected therewith or incidental thereto. read more... Ministry of Information and Broadcasting |
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Central Act (NIC)
Act No. 02 of 2017 13 sections 27 February 2017 Specified Bank Notes (Cessation of Liabilities) Act, 2017An Act to provide in the public interest for the cessation of liabilities on the specified bank notes and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act
Act No. of 1963 44 sections Specific Relief Act, 1963 |
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Central Act
Act No. 43 of 1954 57 sections Special Marriage Act, 1954An Act to provide a special form of marriage in certain cases, for the registration of such and certain other marriages and for divorce. read more... |
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Central Act (NIC)
Act No. 28 of 2005 58 sections 23 June 2005 Special Economic Zones Act, 2005An Act to provide for the establishment, development and management of the Special Economic Zones for the promotion of exports and for matters connected therewith or incidental thereto. read more... Ministry of Commerce and Industry |
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Central Act (NIC)
Act No. 27 of 1992 19 sections 18 August 1992 Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992An Act to provide for the establishment of a Special Court for the trial of offences relating to transactions in securities and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 08 of 2009 32 sections 11 January 2009 South Asian University Act, 2008An Act to give effect to the Agreement for the establishment of South Asian University and for matters connected therewith or incidental thereto. read more... Ministry of External Affairs |
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Central Act
Act No. of 1860 20 sections Societies Registration Act, 1860 |
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Central Act
Act No. of 1976 27 sections Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 |
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Central Act (NIC)
Act No. 39 of 1989 69 sections 25 October 1989 Small Industries Development Bank of India Act, 1989An Act to establish the Small Industries Development Bank of India as the principal financial institution for the promotion, financing and development of industry in the small-scale sector and to co-ordinate the functions of the institutions engaged in the promotion, financing or developing industry in the small-scale sector and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 10 of 2007 46 sections 10 January 2007 Sikkim University Act, 2006An Act to establish and incorporate a teaching and affiliating University in the State of Sikkim and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 01 of 2004 6 sections 01 January 2004 Sick Industrial Companies (Special Provisions) Repeal Act, 2003An Act to repeal the Sick Industrial Companies (Special Provisions) Act, 1985. read more... Ministry of Finance |