Showing 421 - 450 of 500 acts
Central Act (NIC)
Act No. 16 of 1992
3 sections
04 April 1992
Cess and Other Taxes on Minerals (Validation) Act, 1992

An Act to validate the imposition and collection of cesses and certain other taxes on minerals under certain State laws. read more...

Ministry of Mines
Central Act (NIC)
Act No. 45 of 2003
30 sections
11 September 2003
Central Vigilance Commission Act, 2003

An Act to provide for the constitution of a Central Vigilance Commission to inquire or cause inquiries to be conducted into offences alleged to have been committed under the Prevention of Corruption Act, 1988 by certain categories of public servants of the Central Government, corporations established by or under any Central Act, Government companies, societies and local authorities owned or controlled by the Central Government and for matters connected therewith or incidental thereto. read more...

Ministry of Personnel, Public Grievances and Pensions
Central Act (NIC)
Act No. 25 of 2009
49 sections
20 March 2009
Central Universities Act, 2009

An Act to establish and incorporate universities for teaching and research in the various States and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 54 of 2000
15 sections
27 December 2000
Central Road Fund Act, 2000

An Act to give statutory status to the existing Central Road Fund governed by the Resolution of Parliament passed in 1988, for development and maintenance of national highways and improvement of safety at railway crossings, and for these purposes to levy and collect by way of cess, a duty of excise and duty of customs on motor spirit commonly known as petrol, high speed diesel oil and for other matters connected therewith. read more...

Ministry of Road Transport and Highways
Central Act
Act No. of 1949
20 sections
Central Reserve Police Force Act, 1949
Central Act
ACT No.20 OF 1875
12 sections
Central Provinces Laws Act, 1875

An Act to declare and amend the law in force in the Central Provinces. read more...

Central Act (NIC)
Act No. 44 of 1993
5 sections
27 May 1993
Central Laws (Extension to Arunachal Pradesh) Act, 1993

An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh. read more...

Ministry of Law and Justice
Central Act (NIC)
Act No. 40 of 1999
10 sections
29 December 1999
Central Industrial Security Force (Amendment and Validation) Act, 1999

An Act further to amend the Central Industrial Security Force Act, 1968, and to validate certain revision petitions disposed of under the rules made under the said Act. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 12 of 2017
174 sections
12 April 2017
Central Goods and Services Tax Act, 2017

An Act to make a provision for levy and collection of tax on intra-State supply of goods or services or both by the Central Government and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 26 of 2017
3 sections
23 August 2017
Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017

An Act to provide for the extension of the Central Goods and Services Tax Act, 2017 to the State of Jammu and Kashmir. read more...

Ministry of Finance
Central Act
Act No.1 of 1944
103 sections
Central Excise Act, 1944
Central Act (NIC)
Act No. 05 of 2007
7 sections
03 January 2007
Central Educational Institutions (Reservation in Admission) Act, 2006

An Act to provide for the reservation in admission of the students belonging to the Scheduled Castes, the Scheduled Tribes and the Other Backward Classes of citizens, to certain Central Educational Institutions established, maintained or aided by the Central Government, and for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
NO.37 OF 1971
2 sections
Central Board of Direct Taxes (Validation of Proceedings) Act, 1971

An Act to provide for validation of certain proceedings in relation to direct taxes and for matters connected therewith. read more...

Central Act (NIC)
Act No. 40 of 1992
43 sections
26 December 1992
Central Agricultural University Act, 1992

An Act to provide for the establishment and incorporation of a University for the North-Eastern region for the development of agriculture and for the furtherance of the advancement of learning and prosecution of research in agriculture and allied sciences in that region. read more...

Ministry of Agriculture and Farmers Welfare
Central Act
ACT No.37 of 1948
18 sections
Census Act, 1948

An Act to provide for certain matters in connection with the taking of census. read more...

Central Act
Act No. 1 of 1871
30 sections
Cattle - Tresspass Act, 1871

An Act to consolidate and amend the law relating to Trespasses by Cattle. read more...

Central Act
ACT NO.3 OF 1865
9 sections
Carriers Act, 1865
Central Act (NIC)
Act No. 41 of 2007
22 sections
29 September 2007
Carriage by Road Act, 2007

An Act to provide for the regulation of common carriers, limiting their liability and declaration of value of goods delivered to them to determine their liability for loss of, or damage to, such goods occasioned by the negligence or criminal acts of themselves, their servants or agents and for matters connected therewith or incidental thereto. read more...

Ministry of Road Transport and Highways
Central Act
ACT No.2 OF 1924
98 sections
Cantonments Act, 1924

An Act to consolidate and amend law relating to the administration of cantonments. read more...

Central Act
Act No. of 1957
4 sections
Cantonments (Extension of Rent Control Laws) Act, 1957

An Act to provide for the extension to cantonments of laws relating to the control of rent and regulation of house accommodation. read more...

Central Act (NIC)
Act No. 07 of 1995
26 sections
25 March 1995
Cable Television Networks (Regulation) Act, 1995

An Act to regulate the operation of cable television networks in the country and for matters connected therewith or incidental thereto. read more...

Ministry of Information and Broadcasting
Central Act
Act No. of 1947
25 sections
Business Profits Act, 1947
Central Act (NIC)
Act No. 11 of 2016
43 sections
21 March 2016
Bureau of Indian Standards Act, 2016

An Act to provide for the establishment of a national standards body for the harmonious development of the activities of standardisation, conformity assessment and quality assurance of goods, articles, processes, systems and services and for matters connected therewith or incidental thereto. read more...

Ministry of Consumer Affairs, Food and Public Distribution
Central Act
No.63 OF 1986
42 sections
Bureau of Indian Standard Act, 1986

An Act to provide for the establishment of a Bureau for the harmonious development of the activities of standardisation, marking and quality certification of goods and for matters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 28 of 1996
15 sections
19 August 1996
Building and Other Construction Workers Welfare Cess Act, 1996

An Act to provide for the levy and collection of a cess on the cost of construction incurred by employers with a view to augmenting the resources of the Building and Other Construction Workers Welfare Boards constituted under the Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996. read more...

Ministry of Labour and Employment
Central Act (NIC)
Act No. 27 of 1996
64 sections
19 August 1996
Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

An Act to regulate the employment and conditions of service of building and other construction workers and to provide for their safety, health and welfare measures and for other matters connected therewith or incidental thereto. read more...

Ministry of Labour and Employment
Central Act
Act no. 19 of 1976
27 sections
Bonded Labor System (Abolition) Act, 1976
Central Act (NIC)
Act No. 22 of 2015
88 sections
26 May 2015
Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015

An Act to make provisions to deal with the problem of the Black money that is undisclosed foreign income and assets, the procedure for dealing with such income and assets and to provide for imposition of tax on any undisclosed foreign income and asset held outside India and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. 6 of 1886
34 sections
Birth Deaths and Marriages Registration Act, 1886

An Act to provide for the voluntary registration of certain births and deaths, for the establishment of General Registry Offices for keeping registers of certain births, deaths and marriages, and for certain other purposes. read more...

Central Act (NIC)
Act No. 18 of 2003
66 sections
05 February 2003
Biological Diversity Act, 2002

An Act to provide for conservation of biological diversity, sustainable use of its components and fair and equitable sharing of the benefits arising out of the use of biological resources, knowledge and for matters connected therewith or incidental thereto. read more...

Ministry of Environment, Forest and Climate Change