Showing 331 - 360 of 500 acts
Central Act
Act No. of 1963
38 sections
Export (Quality Control and Inspection) Act, 1963
Central Act
Act No. of 1884
4 sections
Explosives Act, 1884
Central Act
Act No. of 1987
39 sections
Expenditure-Tax Act, 1987
Central Act
Act No. of 1968
9 sections
Essential Services Maintenance Act, 1968

An Act to provide for the maintenance of certain essential services and the normal life of the community. read more...

Central Act
Act no. 10 of 1955
32 sections
Essential Commodities Act, 1955
Central Act
Act No. 18 of 1981
17 sections
Essential Commodities (Special Provisions) Act, 1981
Central Act
Act No. of 1976
32 sections
Equal Remuneration Act, 1976

An Act to provide for the payment of equal remuneration to men and women workers and for the prevention of discrimination, on the ground of sex, against women in the matter of employment and for matters connected therewith or incidental thereto. read more...

Central Act
Act no.29 of 1986
26 sections
Environment (Protection) Act, 1986
Central Act (NIC)
Act No. 07 of 2007
46 sections
10 January 2007
English and Foreign Languages University Act, 2006

An Act to establish and incorporate a teaching University for promotion and development of English and other Foreign Languages and their Literature, and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act No. of 2001
55 sections
Energy Conservation Act, 2001
Central Act (NIC)
Act No. 46 of 1993
24 sections
05 June 1993
Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

An Act to provide for the prohibition of employment of manual scavengers as well as construction or continuance of dry latrines and for the regulation of construction and maintenance of water-seal latrines and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act
Act No. of 1948
139 sections
Employees State Insurance Act, 1948
Central Act
Act No. of 1952
72 sections
Employees Provident Funds and Miscellaneous Provisions Act, 1952
Central Act
Act no. 31 of 1983
65 sections
Emigration Act, 1983
Central Act
Act No. 12 of 1950
9 sections
Emblems and Names (Prevention of Improper Use) Act, 1950
Central Act
Act No. 14 of 1998
61 sections
Electricity Regulatory Commissions Act, 1998

An Act to provide for the establishment of a Central Electricity Regulatory Commission and State Electricity Regulatory Commissions, rationalization of electricity tariff, transparent policies regarding subsidies, promotion of efficient and environmentally benign policies and for matters connected therewith or incidental. read more...

Central Act
Act No. of 2003
188 sections
Electricity Act, 2003

An Act to establish a bank to be known as the National Bank for Agriculture and Rural Development for providing credit for the promotion of agriculture, small-scale industries, cottage and village industries, handicrafts and other rural crafts and other allied economic activities in rural areas with a view to promoting integrated rural development and securing prosperity of rural areas, and for matters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 11 of 1991
10 sections
25 January 1991
Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991

An Act to determine the conditions of service of the Chief Election Commissioner and other Election Commissioners and to provide for the procedure for transaction of business by the Election Commission and for matters connected therewith or incidental thereto. read more...

Ministry of Law and Justice
Central Act
Act No. of 1974
2 sections
Economic Offences (Inapplicability of Limitation) Act, 1974
Central Act
Act No. 21 of 1954
18 sections
Drugs and Magic Remedies, 1954

An Act to control the advertisement of drugs in certain cases, to prohibit the advertisement for certain purposes of remedies alleged to possess magic qualities and to provide for matters connected therewith. read more...

Central Act
Act No. 23 of 1940
81 sections
Drugs and Cosmetics Act, 1940
Central Act
Act No. of 1950
20 sections
Drugs (Control) Act, 1950

An Act to provide for the control of the sale, supply and distribution of drugs. read more...

Central Act
Act No. 19 of 1876
12 sections
Dramatic Performances Act, 1876
Central Act
Act no. 28 of 1961
15 sections
Dowry Prohibition Act, 1961
Central Act
Act No. of 1910
16 sections
Dourine Act, 1910
Central Act
Act No. of 1986
25 sections
Dock Workers (Safety, Health and Welfare) Act, 1986
Central Act (NIC)
Act No. 31 of 1997
4 sections
18 August 1997
Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997

An Act to provide for inapplicability of the Dock Workers (Regulation of Employment) Act, 1948 to dock workers of major port trusts and for matters connected therewith or incidental thereto. read more...

Ministry of Shipping
Central Act
Act No. of 1939
6 sections
Dissolution of Muslim Marriage Act 1939

An Act to consolidate and clarify the provisions of Muslim law relating to suits for dissolution of marriage by women married under Muslim law and to remove doubts as to the effect of the renunciation of Islam by a married Muslim woman on her marriage tie. read more...

Central Act (NIC)
Act No. 53 of 2005
79 sections
23 December 2005
Disaster Management Act, 2005

An Act to provide for the effective management of disasters and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 12 of 1992
4 sections
31 March 1992
Destructive Insects and Pests (Amendment and Validation) Act, 1992

An Act further to amend the Destructive Insects and Pests Act, 1914. read more...

Ministry of Agriculture and Farmers Welfare