Showing 211 - 240 of 500 acts
Central Act
Act No. 26 of 1972
31 sections
Hire Purchase Act, 1972
Central Act
Act No. 59 of 1973
33 sections
Homoeopathy Central Council Act, 1973

An Act to provide for the constitution of a Central Council of Homoeopathy and the maintenance of a Central Register of Homoeopathy and for matters connected therewith. read more...

Central Act (NIC)
Act No. 16 of 2017
50 sections
20 April 2017
Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

An Act to provide for the prevention and control of the spread of Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome and for the protection of human rights of persons affected by the said virus and syndrome and for matters connected therewith or incidental thereto. read more...

Ministry of Health and Family Welfare
Central Act (NIC)
Act No. 52 of 2000
11 sections
11 December 2000
Immigration (Carriers Liability) Act, 2000

An Act to make the carriers liable in respect of passengers brought by them into India in contravention of the provisions of the Passport (Entry into India) Act, 1920 and the rules made thereunder and matters connected therewith. read more...

Ministry of Home Affairs
Central Act
Act No. 104 of 1956
32 sections
Immoral Traffic (Prevention) Act, 1956

An Act to provide in pursuance of the International Convention signed at New York on the 9th day of May, 1950, for 2[the prevention of immoral traffic]. read more...

Central Act
Act No.22 OF 1934
20 sections
Indian Aircraft Act, 1934

An Act to make better provision for the control of the manufacture, possession, use, operation, sale, import and export of aircraft. read more...

Central Act
Act No. 5 of 1923
41 sections
Indian Boilers Act, 1923

An Act to consolidate and amend the low relating to steam-boilers. read more...

Central Act
Act No. 15 of 1872
89 sections
Indian Christian Marriage Act, 1872

An Act to consolidate and amend the law relating to the solemnization in India of the marriages of Christians. read more...

Central Act
Act No. of 1872
192 sections
Indian Contract Act, 1872
Central Act (NIC)
Act No. 29 of 2001
31 sections
03 September 2001
Indian Council of World Affairs Act, 2001

An Act to declare the Indian Council of World Affairs to be an institution of national importance and to provide for its incorporation and matters connected therewith. read more...

Ministry of External Affairs
Central Act
Act No. of 1869
77 sections
Indian Divorce Act, 1869
Central Act
Act No. of 1882
64 sections
Indian Encasements Act, 1882

An Act to define and amend the law relating to easements and licenses WHEREAS it is expedient to define and amend the law relating to Easements and Licenses. read more...

Central Act
Act No. 1 of 1872
182 sections
Indian Evidence Act, 1872
Central Act
Act No. of 1927
87 sections
Indian Forest Act, 1927

An Act to consolidate the law relating to forests, the transit of forest-produce and the duty livable on timber and other forest produce. read more...

Central Act (NIC)
Act No. 33 of 2017
39 sections
31 December 2017
Indian Institute of Management Act, 2017

An Act to declare certain Institutes of management to be institutions of national importance with a view to empower these institutions to attain standards of global excellence in management, management research and allied area of knowledge and to provide for certain other matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 03 of 2018
45 sections
05 January 2018
Indian Institute of Petroleum and Energy Act, 2017

An Act to declare the institution known as the Indian Institute of Petroleum and Energy to be an institution of national importance and to provide for its incorporation and for matters connected therewith or incidental thereto read more...

Ministry of Petroleum and Natural Gas
Central Act (NIC)
Act No. 23 of 2017
48 sections
09 August 2017
Indian Institutes of Information Technology (Public-private Partnership) Act, 2017

An Act to declare certain Indian Institutes of Information Technology established under public-private partnership as institutions of national importance, with a view to develop new knowledge in information technology and to provide manpower of global standards for the information technology industry and to provide for certain other matters connected with such institutions or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 30 of 2014
50 sections
08 December 2014
Indian Institutes of Information Technology Act, 2014

An Act to declare certain institutions of information technology to be institutions of national importance, with a view to develop new knowledge in information technology and to provide manpower of global standards for the information technology industry and to provide for certain other matters connected with such institutions or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 22 of 2008
50 sections
11 November 2008
Indian Maritime University Act, 2008

An Act to establish and incorporate a teaching and affiliating University at the national level to facilitate and promote maritime studies and research and to achieve excellence in areas of marine science and technology, marine environment and other related fields, and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Shipping
Central Act
Act No. 40 of 1948
7 sections
Indian Matrimonial Causes (War Marriages) Act, 1948

An Act to confer upon Courts temporary jurisdiction in certain matrimonial causes. read more...

Central Act
Act No. 48 of 1970
36 sections
Indian Medicine Central Council Act, 1970

An Act to provide for the constitution of a Central Council of Indian Medicine and the maintenance of a Central Register of Indian Medicine and for matters connected therewith. read more...

Central Act
Act No. of 1932
75 sections
Indian Partnership Act, 1932
Central Act
Act No. of 1860
553 sections
Indian Penal Code, 1860
Central Act
Act No. 15 of 1908
82 sections
Indian Ports Act, 1908

An Act to consolidate the Enactments relating to Ports and Port-charges. read more...

Central Act
Act No. 6 of 1898
83 sections
Indian Post Office Act, 1898

An Act to consolidate and amend the Law relating to the Post Office in India. read more...

Central Act
Act No. of 1899
85 sections
Indian Stamp Act, 1899
Central Act
Act No. of 1885
43 sections
Indian Telegraph Act, 1885
Central Act
Act No. of 1882
97 sections
Indian Trusts Act, 1882
Central Act
Act No. of 1933
11 sections
Indian Wireless Telegraphy Act, 1933
Central Act (NIC)
Act No. 52 of 2007
50 sections
20 December 2007
Indira Gandhi National Tribal University Act, 2007

An Act to establish and incorporate a teaching and affiliating University at Amarkantak in the State of Madhya Pradesh to facilitate and promote avenues of higher education and research facilities for the tribal population in India and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development