Showing 151 - 180 of 500 acts
Central Act
Act No. 21 of 1954
18 sections
Drugs and Magic Remedies, 1954

An Act to control the advertisement of drugs in certain cases, to prohibit the advertisement for certain purposes of remedies alleged to possess magic qualities and to provide for matters connected therewith. read more...

Central Act
Act No. of 1974
2 sections
Economic Offences (Inapplicability of Limitation) Act, 1974
Central Act (NIC)
Act No. 11 of 1991
10 sections
25 January 1991
Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991

An Act to determine the conditions of service of the Chief Election Commissioner and other Election Commissioners and to provide for the procedure for transaction of business by the Election Commission and for matters connected therewith or incidental thereto. read more...

Ministry of Law and Justice
Central Act
Act No. of 2003
188 sections
Electricity Act, 2003

An Act to establish a bank to be known as the National Bank for Agriculture and Rural Development for providing credit for the promotion of agriculture, small-scale industries, cottage and village industries, handicrafts and other rural crafts and other allied economic activities in rural areas with a view to promoting integrated rural development and securing prosperity of rural areas, and for matters connected therewith or incidental thereto. read more...

Central Act
Act No. 14 of 1998
61 sections
Electricity Regulatory Commissions Act, 1998

An Act to provide for the establishment of a Central Electricity Regulatory Commission and State Electricity Regulatory Commissions, rationalization of electricity tariff, transparent policies regarding subsidies, promotion of efficient and environmentally benign policies and for matters connected therewith or incidental. read more...

Central Act
Act No. 12 of 1950
9 sections
Emblems and Names (Prevention of Improper Use) Act, 1950
Central Act
Act no. 31 of 1983
65 sections
Emigration Act, 1983
Central Act
Act No. of 1952
72 sections
Employees Provident Funds and Miscellaneous Provisions Act, 1952
Central Act
Act No. of 1948
139 sections
Employees State Insurance Act, 1948
Central Act (NIC)
Act No. 46 of 1993
24 sections
05 June 1993
Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

An Act to provide for the prohibition of employment of manual scavengers as well as construction or continuance of dry latrines and for the regulation of construction and maintenance of water-seal latrines and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act
Act No. of 2001
55 sections
Energy Conservation Act, 2001
Central Act (NIC)
Act No. 07 of 2007
46 sections
10 January 2007
English and Foreign Languages University Act, 2006

An Act to establish and incorporate a teaching University for promotion and development of English and other Foreign Languages and their Literature, and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act no.29 of 1986
26 sections
Environment (Protection) Act, 1986
Central Act
Act No. of 1976
32 sections
Equal Remuneration Act, 1976

An Act to provide for the payment of equal remuneration to men and women workers and for the prevention of discrimination, on the ground of sex, against women in the matter of employment and for matters connected therewith or incidental thereto. read more...

Central Act
Act No. 18 of 1981
17 sections
Essential Commodities (Special Provisions) Act, 1981
Central Act
Act no. 10 of 1955
32 sections
Essential Commodities Act, 1955
Central Act
Act No. of 1968
9 sections
Essential Services Maintenance Act, 1968

An Act to provide for the maintenance of certain essential services and the normal life of the community. read more...

Central Act
Act No. of 1987
39 sections
Expenditure-Tax Act, 1987
Central Act
Act No. of 1884
4 sections
Explosives Act, 1884
Central Act
Act No. of 1963
38 sections
Export (Quality Control and Inspection) Act, 1963
Central Act
Act No. of 1981
41 sections
Export-Import Bank of India Act, 1981
Central Act
Act No. of 1962
40 sections
Extradition Act, 1962
Central Act
Act No. of 1948
140 sections
Factories Act, 1948

An Act to consolidate and amend the law regulating labor in factories. read more...

Central Act (NIC)
Act No. 12 of 2012
35 sections
22 January 2012
Factoring Regulation Act, 2011

An Act to provide for and regulate assignment of receivables by making provision for registration there for and rights and obligations of parties to contract for assignment of receivables and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act No. of 1984
23 sections
Family Courts Act, 1984
Central Act
Act No. of 1855
5 sections
Fatal Accidents Act, 1855
Central Act
Act No. of 1947
8 sections
Federal Court (Enlargement of Jurisdiction) Act, 1947
Central Act
Act No. of 2009
2 sections
Finance Act, 2009
Central Act (NIC)
Act No. 39 of 2003
14 sections
26 August 2003
Fiscal Responsibility and Budget Management Act, 2003

An Act to provide for the responsibility of the Central Government to ensure inter-generational equity in fiscal management and long-term macro-economic stability by achieving sufficient revenue surplus and removing fiscal impediments in the effective conduct of monetary policy and prudential debt management consistent with fiscal sustainability through limits on the Central Government borrowings, debt and deficits, greater transparency in fiscal operations of the Central Government and conducting fiscal policy in a medium-term framework and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 34 of 2006
101 sections
23 August 2006
Food Safety and Standards Act, 2006

An Act to consolidate the laws relating to food and to establish the Food Safety and Standards Authority of India for laying down science based standards for articles of food and to regulate their manufacture, storage, distribution, sale and import, to ensure availability of safe and wholesome food for human consumption and for matters connected therewith or incidental thereto. read more...

Ministry of Health and Family Welfare