Showing 31 - 60 of 500 acts
Central Act (NIC)
Act No. 55 of 2007
44 sections
25 December 2007
Armed Forces Tribunal Act 2007

An Act to provide for the adjudication or trial by Armed Forces Tribunal of disputes and complaints with respect to commission, appointments, enrolment and conditions of service in respect of persons subject to the Army Act, 1950, the Navy Act, 1957 and the Air Force Act 1950 and also to provide for appeals arising out of orders, findings or sentences of court martial held under the said Acts and for matters connected therewith or incidental thereto. read more...

Ministry of Defence
Central Act
Act no. 54 of 1959
48 sections
Arms Act, 1959
Central Act
Act No. of 1950
17 sections
Army and Air Force (Disposal of Private Property) Act, 1950
Central Act
Act No. 19 of 1937
2 sections
Arya Marriage Validation Act, 1937

An Act to recognize and remove doubts as to the validity of inter-marriages current among Arya Samajists. read more...

Central Act (NIC)
Act No. 47 of 2006
168 sections
03 November 2006
Assam Rifles Act, 2006

An Act to consolidate and amend the law relating to the governance of the Assam Rifles, an Armed Force of the Union for ensuring the security of the borders of India, to carry out Counter Insurgency Operations in the specified areas and to act in aid of civil authorities for the maintenance of the law and order and for matters connected therewith. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 23 of 1989
45 sections
23 May 1989
Assam University Act, 1989

An Act to establish and incorporate a teaching and affiliating University in the State of Assam and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act No. of 1962
32 sections
Atomic Energy Act, 1962

An Act to provide for the development, control and use of atomic energy for the welfare of the people of India and for other peaceful purposes and for matters connected therewith. read more...

Central Act (NIC)
Act No. 54 of 1988
34 sections
29 September 1988
Auroville Foundation Act, 1988

An Act to provide for the acquisition and transfer of the undertakings of Auroville and to vest such undertakings in a foundation established for the purpose with a view to making long-term arrangements for the better management and further development of Auroville in accordance with its original charter and for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 58 of 1994
43 sections
30 September 1994
Babasaheb Bhimrao Ambedkar University Act, 1994

An Act to establish and incorporate a teaching and residential University in the State of Uttar Pradesh and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act
Act no. 18 of 1891
8 sections
Bankers Book Evidence Act, 1891
Central Act
NO.5 OF 1970
22 sections
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970

An Act to provide for the acquisition and transfer of the undertakings of certain banking companies, having regard to their size, resources, coverage and organization, in order to control the heights of the economy and to meet progressively, and serve better, the needs of development of the economy in conformity with national policy and objectives and for matter connected therewith or incidental thereto. read more...

Central Act
ACT NO.46 OF 1949
3 sections
Banking Companies (Legal Practitioners Clients Account) Act, 1949

An Act to restrict the liability of banking companies in connection with certain transaction by legal practitioners; WHEREAS it is expedient to restrict the liability of banking companies in connection with certain transactions by legal practitioners; Comment: The aim of the Act is to restrict the liability of banking companies in connection with certain transactions by legal practitioners . read more...

Central Act
Act No. of 1949
129 sections
Banking Regulation Act, 1949
Central Act
Act No.4 of 1956
2 sections
Bar Councils (Validation of State Laws) Act, 1956
Central Act
No.32 OF 1966
44 sections
Beedi and Cigar Workers (Conditions of Employment) Act, 1966

An Act to provide for the welfare of the workers in beedi and cigar establishments and to regulate the conditions of their work and for matters connected therewith. read more...

Central Act (NIC)
Act No. 41 of 1993
10 sections
22 May 1993
Beedi and Cigar Workers (Conditions of Employment) Amendment Act, 1993

An Act to amend the Beedi and Cigar Workers (Conditions of Employment) Act, 1966. read more...

Ministry of Labour and Employment
Central Act
Act no. 45 of 1988
9 sections
Benami Transactions Act (Prohibition), 1988
Central Act (NIC)
Act No. 49 of 1993
4 sections
27 August 1993
Betwa River Board (Amendment) Act, 1993

An Act further to amend the Betwa River Board Act, 1976. read more...

Ministry of Water Resources, River Development and Ganga Rejuvenation
Central Act (NIC)
Act No. 44 of 1988
4 sections
03 September 1988
Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employees ) Act, 1988

An Act to empower the Central Government to determine the conditions of service of the officers and employees of Bharat Petroleum Corporation Limited and for matters connected therewith. read more...

Ministry of Petroleum and Natural Gas
Central Act (NIC)
Act No. 27 of 2005
100 sections
23 June 2005
Bihar Value Added Tax Act, 2005

An Act to consolidate and amend the law relating to levy of tax on sales or purchases of goods in the State of Bihar and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 18 of 2003
66 sections
05 February 2003
Biological Diversity Act, 2002

An Act to provide for conservation of biological diversity, sustainable use of its components and fair and equitable sharing of the benefits arising out of the use of biological resources, knowledge and for matters connected therewith or incidental thereto. read more...

Ministry of Environment, Forest and Climate Change
Central Act
Act No. 6 of 1886
34 sections
Birth Deaths and Marriages Registration Act, 1886

An Act to provide for the voluntary registration of certain births and deaths, for the establishment of General Registry Offices for keeping registers of certain births, deaths and marriages, and for certain other purposes. read more...

Central Act (NIC)
Act No. 22 of 2015
88 sections
26 May 2015
Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015

An Act to make provisions to deal with the problem of the Black money that is undisclosed foreign income and assets, the procedure for dealing with such income and assets and to provide for imposition of tax on any undisclosed foreign income and asset held outside India and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act
Act no. 19 of 1976
27 sections
Bonded Labor System (Abolition) Act, 1976
Central Act (NIC)
Act No. 27 of 1996
64 sections
19 August 1996
Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

An Act to regulate the employment and conditions of service of building and other construction workers and to provide for their safety, health and welfare measures and for other matters connected therewith or incidental thereto. read more...

Ministry of Labour and Employment
Central Act (NIC)
Act No. 28 of 1996
15 sections
19 August 1996
Building and Other Construction Workers Welfare Cess Act, 1996

An Act to provide for the levy and collection of a cess on the cost of construction incurred by employers with a view to augmenting the resources of the Building and Other Construction Workers Welfare Boards constituted under the Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996. read more...

Ministry of Labour and Employment
Central Act
No.63 OF 1986
42 sections
Bureau of Indian Standard Act, 1986

An Act to provide for the establishment of a Bureau for the harmonious development of the activities of standardisation, marking and quality certification of goods and for matters connected therewith or incidental thereto. read more...

Central Act (NIC)
Act No. 11 of 2016
43 sections
21 March 2016
Bureau of Indian Standards Act, 2016

An Act to provide for the establishment of a national standards body for the harmonious development of the activities of standardisation, conformity assessment and quality assurance of goods, articles, processes, systems and services and for matters connected therewith or incidental thereto. read more...

Ministry of Consumer Affairs, Food and Public Distribution
Central Act
Act No. of 1947
25 sections
Business Profits Act, 1947
Central Act (NIC)
Act No. 07 of 1995
26 sections
25 March 1995
Cable Television Networks (Regulation) Act, 1995

An Act to regulate the operation of cable television networks in the country and for matters connected therewith or incidental thereto. read more...

Ministry of Information and Broadcasting