Showing 301 - 330 of 500 acts
Central Act (NIC)
Act No. 33 of 1993
13 sections
03 April 1993
Acquisition of Certain Area at Ayodhya Act, 1993

An Act to provide for the acquisition of certain area at Ayodhya and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 36 of 1993
8 sections
26 April 1993
SAARC Convention (Suppression of Terrorism) Act, 1993

An Act to give effect to the South Asian Association for Regional Cooperation Convention on Suppression of Terrorism and for matters connected therewith or incidental thereto. read more...

Ministry of External Affairs
Central Act (NIC)
Act No. 41 of 1993
10 sections
22 May 1993
Beedi and Cigar Workers (Conditions of Employment) Amendment Act, 1993

An Act to amend the Beedi and Cigar Workers (Conditions of Employment) Act, 1966. read more...

Ministry of Labour and Employment
Central Act (NIC)
Act No. 44 of 1993
5 sections
27 May 1993
Central Laws (Extension to Arunachal Pradesh) Act, 1993

An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh. read more...

Ministry of Law and Justice
Central Act (NIC)
Act No. 45 of 1993
44 sections
01 June 1993
Tezpur University Act, 1993

An Act to establish and incorporate a teaching and residential University in the State of Assam at Tezpur and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 46 of 1993
24 sections
05 June 1993
Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

An Act to provide for the prohibition of employment of manual scavengers as well as construction or continuance of dry latrines and for the regulation of construction and maintenance of water-seal latrines and for matters connected therewith or incidental thereto. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 51 of 1993
45 sections
27 August 1993
Recovery of Debts Due to Banks and Financial Institutions Act, 1993

An Act to provide for the establishment of Tribunals for expeditious adjudication and recovery of debts due to banks and financial institutions and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 51 of 1993
43 sections
27 August 1993
The Recovery of Debts Due to Banks and Financial Institutions Act, 1993

An Act to provide for the establishment of Tribunals for expeditious adjudication and recovery of debts due to banks and financial institutions and for matters connected therewith or incidental thereto. read more...

Ministry of Law and Justice
Central Act (NIC)
Act No. 49 of 1993
4 sections
27 August 1993
Betwa River Board (Amendment) Act, 1993

An Act further to amend the Betwa River Board Act, 1976. read more...

Ministry of Water Resources, River Development and Ganga Rejuvenation
Central Act (NIC)
Act No. 64 of 1993
15 sections
04 September 1993
National Commission for Safai Karamcharis Act, 1993

An Act to constitute a National Commission for Safai Karamcharis and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Social Justice and Empowerment
Central Act (NIC)
Act No. 65 of 1993
12 sections
04 September 1993
Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

An Act to provide for the transfer and vesting of the undertaking of the Oil and Natural Gas Commission to and in the Oil and Natural Gas Corporation Limited, a company incorporated under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Oil and Natural Gas Commission Act, 1959. read more...

Ministry of Petroleum and Natural Gas
Central Act (NIC)
Act No. 69 of 1993
18 sections
21 December 1993
Public Records Act, 1993

An Act to regulate the management, administration and preservation of public records of the Central Government, Union territory Administrations, public sector undertakings, statutory bodies and corporations, commissions and committees constituted by the Central Government or a Union territory Administration and matters connected therewith or incidental thereto. read more...

Ministry of Culture
Central Act (NIC)
Act No. 73 of 1993
35 sections
29 December 1993
National Council for Teacher Education Act, 1993

An Act to provide for the establishment of a National Council for Teacher Education with a view to achieving planned and co-ordinated development of the teacher education system throughout the country, the regulation and proper maintenance of norms and standards in the teacher education system including qualifications of school teachers and for matters connected therewith. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 06 of 1994
35 sections
04 January 1994
Kalakshetra Foundation Act, 1993

An Act to declare Kalakshetra of Madras to be an institution of national importance to provide for the establishment and incorporation of a Foundation for its administration, to make provisions for further development of Kalakshetra in accordance with the aims and objects for which Kalakshetra was founded and for matters connected therewith or incidental thereto. read more...

Ministry of Culture
Central Act (NIC)
Act No. 10 of 1994
45 sections
08 January 1994
Protection of Human Rights Act, 1993

An Act to provide for the constitution of a National Human Rights Commission, State Human Rights Commissions in States and Human Rights Courts for better protection of human rights and for matters connected therewith or incidental thereto. read more...

Ministry of Home Affairs
Central Act (NIC)
Act No. 13 of 1994
12 sections
21 March 1994
Air Corporations (Transfer of Undertakings and Repeal) Act, 1994

An Act to provide for the transfer and vesting of the undertakings of Indian Airlines and Air India respectively to and in the companies formed and registered as Indian Airlines Limited and Air India Limited and for matters connected therewith or incidental thereto and also to repeal the Air Corporations Act, 1953. read more...

Ministry of Civil Aviation
Central Act (NIC)
Act No. 27 of 1994
3 sections
23 April 1994
Punjab Gram Panchayat, Samities and Zilla Parishad (Chandigarh Repeal) Act, 1994

An Act to repeal the Punjab Gram Panchayat Act, 1952 and the Punjab Panchayat Samities and Zilla Parishads Act, 1961 as in force in the Union territory of Chandigrah. read more...

Ministry of Panchayati Raj
Central Act (NIC)
Act No. 26 of 1994
109 sections
23 April 1994
Manipur Panchayati Raj Act, 1994

An Act to provide for the constitution and organisation of Panchayats as units of local self-Government in the rural areas of Manipur and for matters connected therewith and incidental thereto. read more...

Ministry of Panchayati Raj
Central Act (NIC)
Act No. 42 of 1994
31 sections
08 July 1994
Transplantation of Human Organs and Tissues Act, 1994

An Act to provide for the regulation of removal, storage and transplantation of human organs and tissues for therapeutic purposes and for the prevention of commercial dealings in human organs and tissues and for matters connected therewith or incidental thereto. read more...

Ministry of Health and Family Welfare
Central Act (NIC)
Act No. 45 of 1994
5 sections
22 July 1994
Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994

An Act to provide for the extension of the Punjab Municipal Corporation Act, 1976 to the Union territory of Chandigarh. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 55 of 1994
67 sections
12 September 1994
Airports Authority Of India Act, 1994

An Act to provide for the constitution of the Airports Authority of India and for the transfer and vesting of the undertakings of the International Airports Authority of India and the National Airports Authority to and in the Airports Authority of India so constituted for the better administration and cohesive management of airports and civil enclaves whereat air transport services are operated or are intended to be operated and of all aeronautical communication stations for the purposes of establishing or assisting in the establishment of airports and for matters connected therewith or incidental thereto. read more...

Ministry of Civil Aviation
Central Act (NIC)
Act No. 57 of 1994
39 sections
20 September 1994
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994

An Act to provide for the prohibition of sex selection, before or after conception, and for regulation of pre-natal diagnostic techniques for the purposes of detecting genetic abnormalities or metabolic disorders or chromosomal abnormalities or certain congenital malformations or sex-linked disorders and for the prevention of their misuse for sex determination leading to female foeticide and for matters connected therewith or incidental thereto. read more...

Ministry of Health and Family Welfare
Central Act (NIC)
Act No. 58 of 1994
43 sections
30 September 1994
Babasaheb Bhimrao Ambedkar University Act, 1994

An Act to establish and incorporate a teaching and residential University in the State of Uttar Pradesh and to provide for matters connected therewith or incidental thereto. read more...

Ministry of Human Resource Development
Central Act (NIC)
Act No. 07 of 1995
26 sections
25 March 1995
Cable Television Networks (Regulation) Act, 1995

An Act to regulate the operation of cable television networks in the country and for matters connected therewith or incidental thereto. read more...

Ministry of Information and Broadcasting
Central Act (NIC)
Act No. 33 of 1995
82 sections
23 August 1995
Delhi Rent Act, 1995

An Act to provide for the regulation of rents, repairs and maintenance and evictions relating to premises and of rates of hotels and lodging houses in the National Capital Territory of Delhi. read more...

Ministry of Housing and Urban Affairs
Central Act (NIC)
Act No. 39 of 1995
39 sections
08 September 1995
Textile Undertakings (Nationalisation) Act, 1995

An Act to provide for the acquisition and transfer of the textile undertakings, and the right, title and interest of the owners in respect of the textile undertakings, specified in the First Schedule with a view to augmenting the production and distribution of different varieties of cloth and yarn so as to subserve the interests of the general public and for matters connected therewith or incidental thereto. read more...

Ministry of Textiles
Central Act (NIC)
Act No. 43 of 1995
119 sections
22 November 1995
Waqf Act, 1995

An Act to provide for the better administration of Auqaf and for matters connected therewith or incidental thereto. read more...

Ministry of Minority Affairs
Central Act (NIC)
Act No. 44 of 1995
23 sections
16 December 1995
Technology Development Board Act, 1995

An Act to provide for the constitution of a Board for payment of equity capital or any other financial assistance to industrial concerns and other agencies attempting development and commercial application of indigenous technology or adapting imported technology to wider domestic applications and for matters connected therewith or incidental thereto. read more...

Ministry of Science and Technology
Central Act (NIC)
Act No. 22 of 1996
57 sections
10 August 1996
Depositories Act, 1996

An Act to provide for regulation of depositories in securities and for matters connected therewith or incidental thereto. read more...

Ministry of Finance
Central Act (NIC)
Act No. 27 of 1996
64 sections
19 August 1996
Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

An Act to regulate the employment and conditions of service of building and other construction workers and to provide for their safety, health and welfare measures and for other matters connected therewith or incidental thereto. read more...

Ministry of Labour and Employment