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U.P. BHUMI SUDHAR NIGAM Vs SHIV NARAIN GUPTA
11 July 1994
Supreme Court
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U.P. BHUMI SUDHAR NIGAM
Vs
SHIV NARAIN GUPTA
Bench:
KULDIP SINGH (J)
Case number:
C.A. No.-004677-004677 / 1994
Diary number:
88530 / 1993
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