SMITA RASTOGI Vs SUNIL KUMAR RASTOGI
Case number: T.P.(C) No.-000012-000012 / 2001
Diary number: 20312 / 2000
Advocates: Vs
R. D. UPADHYAY
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CASE NO.: Transfer Petition (civil) 12 of 2001
PETITIONER: COAL INDIA LIMITED
RESPONDENT: NEW SATGRAM ENGINEERING WORKS& ORS
DATE OF JUDGMENT: 06/02/2008
BENCH: H.K. SEMA & MARKANDEY KATJU
JUDGMENT: JUDGMENT
O R D E R TRANSFER CASE(CIVIL) NO. 12 OF 2001
Heard learned counsel for the petitioner at length. In view of our order dated 2/9/1997 passed in Civil Appeal No.4999/1984 arising out of SLP(C) No.14974/1983, nothing survives in this petition. It is, accordingly, dismissed.