06 February 2008
Supreme Court
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SMITA RASTOGI Vs SUNIL KUMAR RASTOGI

Case number: T.P.(C) No.-000012-000012 / 2001
Diary number: 20312 / 2000
Advocates: Vs R. D. UPADHYAY


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CASE NO.: Transfer Petition (civil)  12 of 2001

PETITIONER: COAL INDIA LIMITED

RESPONDENT: NEW SATGRAM ENGINEERING WORKS& ORS

DATE OF JUDGMENT: 06/02/2008

BENCH: H.K. SEMA & MARKANDEY KATJU

JUDGMENT: JUDGMENT

O R D E R TRANSFER CASE(CIVIL) NO. 12 OF 2001

       Heard learned counsel for the petitioner at length. In view of our order dated  2/9/1997 passed in Civil Appeal No.4999/1984 arising out of SLP(C) No.14974/1983,  nothing survives in this petition.  It is, accordingly, dismissed.